High Courts11 Jul 1914Allowed
Baldeo Prasad and Another Vs The Collector of Pilibhit
Allahabad High Court · (1915) ILR (All) 13
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,829 of 5,023
High Courts10 Jul 1914
Sukh Kunwar Chandar alias Sttkhmar Chandar and Others Vs Musammat Bhagwani
Allahabad High Court · AIR 1914 All 265 : 25 Ind. Cas. 233
High Courts10 Jul 1914
Chandarbhan Vs Har Gopal and Others
Allahabad High Court · AIR 1914 All 424(2) : 25 Ind. Cas. 183
Transfer of Property Act, 1882 — Section 53
High Courts10 Jul 1914
Gaya Prasad and Others Vs Musammat Lareti Kuar and Others
Allahabad High Court · AIR 1914 All 552 : 25 Ind. Cas. 821
Civil Procedure Code, 1908 (CPC) — Section 66Civil Procedure Code, 1908 (CPC) — Section 66Civil Procedure Code, 1908 (CPC) — Section 66
High Courts07 Jul 1914
Rajwanti Kunwari Vs Doman Singh
Allahabad High Court · AIR 1914 All 418 : 25 Ind. Cas. 182
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts06 Jul 1914Dismissed
Gatstga Din Sonar Vs Jagat Tiwari
Allahabad High Court · 25 Ind. Cas. 198
High Courts06 Jul 1914Allowed
Sudarshan Das Shastri Vs Muncipal Board of Agra and Another
Allahabad High Court · (1915) ILR (All) 9
High Courts04 Jul 1914Dismissed
Bhawani Das and Others Vs Babu Singh and Another
Allahabad High Court · AIR 1914 All 361 : 25 Ind. Cas. 273
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts04 Jul 1914Allowed
Dal Singh and Others Vs Thaman Singh
Allahabad High Court · (1915) ILR (All) 7
High Courts02 Jul 1914Dismissed
Habibullah A. D. and Others Vs Kaltan Das and Others
Allahabad High Court · 25 Ind. Cas. 169
North Western Provinces Tenancy Act, 1901 — Section 22
High Courts02 Jul 1914
Megh Raj Vaish Vs Abdullah Khan and Others
Allahabad High Court · AIR 1914 All 181 : 25 Ind. Cas. 208
Transfer of Property Act, 1882 — Section 55(4)(6)
High Courts30 Jun 1914Dismissed
Musammat Maqbul Fatima and Others Vs Amir Hasan Khan and Others
Allahabad High Court · 25 Ind. Cas. 193
Civil Procedure Code, 1908 (CPC) — Section 11, 13
High Courts30 Jun 1914Dismissed
Musammat Anaragi Kunwar Vs Kashi Rai
Allahabad High Court · AIR 1914 All 362 : 25 Ind. Cas. 197
High Courts30 Jun 1914Dismissed
Sagwa and Another Vs Ram Saran and Others
Allahabad High Court · AIR 1914 All 442 : 25 Ind. Cas. 197(1)
High Courts30 Jun 1914Dismissed
Maqbul Fatima and Others Vs Amir Hasan Khan and Others
Allahabad High Court · AIR 1914 All 514 : (1915) ILR (All) 1
High Courts29 Jun 1914Disposed Of
Musammat Khurshedi Begam Vs Khurshed Ali
Allahabad High Court · AIR 1914 All 452 : 25 Ind. Cas. 213
High Courts29 Jun 1914Disposed Of
Pandohi and Another Vs Sheo Bharos and Others
Allahabad High Court · AIR 1914 All 236 : 25 Ind. Cas. 141
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts29 Jun 1914Dismissed
Ahmad Husain Vs Riaz Ahmad and Others
Allahabad High Court · AIR 1914 All 411 : 25 Ind. Cas. 186
Transfer of Property Act, 1882 — Section 114
High Courts29 Jun 1914
Ganga Bishan and Another Vs Mehar Ilahi Khan and Another
Allahabad High Court · AIR 1914 All 386 : 25 Ind. Cas. 224
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts28 Jun 1914Dismissed
Narain Das Darsi and Others Vs Raj Nath and Others
Allahabad High Court · (1914) ILR (All) 567