High Courts20 Nov 1914Dismissed
Ali Baza and Others Vs Niamat Ali
Allahabad High Court · (1915) ILR (All) 86
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,827 of 5,023
High Courts20 Nov 1914Dismissed
Ras Behari Lal Vs Akhai Kunwar and Others
Allahabad High Court · (1915) ILR (All) 91
High Courts17 Nov 1914Dismissed
Babu Ram Vs Ganesh and Badri
Allahabad High Court · (1915) ILR (All) 72
High Courts09 Nov 1914Dismissed
Bansidhar Vs Kharagjit
Allahabad High Court · AIR 1914 All 220(2) : (1915) ILR (All) 65
High Courts09 Nov 1914Dismissed
Narain Dat Vs The Superintendent of Dehra Dun
Allahabad High Court · (1915) ILR (All) 69
High Courts06 Nov 1914Dismissed
Banwari Lal Vs Khubi Ram and Others
Allahabad High Court · AIR 1914 All 371 : (1915) ILR (All) 59
High Courts03 Nov 1914Dismissed
Pachkauri Raut and Another Vs Ram Khilawan Chaube
Allahabad High Court · AIR 1914 All 298 : (1915) ILR (All) 57
High Courts24 Oct 1914Disposed Of
Girraj Singh Vs Ram Singh and Himanchal Singh
Allahabad High Court · (1915) ILR (All) 41
High Courts22 Oct 1914Dismissed
Imtiaz-Un-Nissa Bibi Vs Masih-Un-Din
Allahabad High Court · (1915) ILR (All) 40
High Courts14 Oct 1914Dismissed
Emperor Vs Brijnandan Prasad and Others
Allahabad High Court · (1915) ILR (All) 33
High Courts10 Sept 1914Dismissed
Emperor Vs Ghasite
Allahabad High Court · AIR 1914 All 548(2) : (1915) ILR (All) 31
High Courts25 Aug 1914
C. Raghunatha Row Sahib Avergal Vs Vellamoonji Goukden
Allahabad High Court · 25 Ind. Cas. 941
High Courts08 Aug 1914Dismissed
Farzand Ali Vs Hakim Ali
Allahabad High Court · AIR 1914 All 491 : (1915) ILR (All) 26
High Courts04 Aug 1914Dismissed
Lala Baru Mal Vs Dwarka Dass
Allahabad High Court · AIR 1914 All 410(2) : 25 Ind. Cas. 667
High Courts04 Aug 1914
Musammat Nihali Vs Kanak Singh and Another
Allahabad High Court · AIR 1914 All 310 : 25 Ind. Cas. 617
High Courts03 Aug 1914
Chiranji Lal Vs Emperor
Allahabad High Court · AIR 1914 All 276 : 25 Ind. Cas. 986
Provincial Insolvency Act, 1907 — Section 43, 46(1)Provincial Insolvency Act, 1907 — Section 43, 46(1)Provincial Insolvency Act, 1907 — Section 43, 46(1)
High Courts01 Aug 1914Dismissed
Basdeo Vs Ulfat Rai and Others
Allahabad High Court · (1915) ILR (All) 22
High Courts01 Aug 1914
Emperor Vs Chiranji Lal
Allahabad High Court · (1914) ILR (All) 576
Provincial Insolvency Act, 1907 — Section 43