High Courts21 Jan 1915Allowed
Jagarnath Gir Vs Tirguna Nand and Others
Allahabad High Court · 28 Ind. Cas. 139
Specific Relief Act, 1877 — Section 42
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,825 of 5,023
High Courts21 Jan 1915Disposed Of
Jagannath Gir Vs Tirguna Nand and Others
Allahabad High Court · AIR 1915 All 104 : (1915) ILR (All) 185
High Courts19 Jan 1915Dismissed
Indar Pal and Another Vs The Imperial Bank
Allahabad High Court · AIR 1915 All 126 : 28 Ind. Cas. 593
High Courts19 Jan 1915Dismissed
The Imperlal Bank Vs Indar Pal and Another
Allahabad High Court · (1915) ILR (All) 214
High Courts19 Jan 1915Allowed
Kifayatullah Vs Municipal Board of Ajmere
Allahabad High Court · (1915) ILR (All) 220
High Courts19 Jan 1915
The Municipal Committee of Ajmere Vs Kifayatullah
Allahabad High Court · AIR 1915 All 10(2) : 28 Ind. Cas. 143
High Courts18 Jan 1915Dismissed
Musammat Dulari and Another Vs Lal Bahadur Singh
Allahabad High Court · AIR 1915 All 136 : 28 Ind. Cas. 129
Contract Act, 1872 — Section 16
High Courts16 Jan 1915Dismissed
Bachcha and Others Vs Shiam Lal
Allahabad High Court · AIR 1915 All 87 : 28 Ind. Cas. 622
High Courts14 Jan 1915Allowed
Bhagwan Dayal and Another Vs Param Sukh Das
Allahabad High Court · AIR 1917 All 477 : (1915) ILR (All) 179
High Courts13 Jan 1915Dismissed
Renka and Another and Bhola Nath Vs Nannhu Mal and Others
Allahabad High Court · 28 Ind. Cas. 896
High Courts13 Jan 1915Dismissed
Bhola Nath Vs Renka and Another and Nannhu Mal and Others
Allahabad High Court · (1915) ILR (All) 177
High Courts13 Jan 1915
Gaya Prasad Tewari and Others Vs Ram Phal Misir
Allahabad High Court · AIR 1915 All 5(2) : 28 Ind. Cas. 21
High Courts12 Jan 1915Dismissed
Islam Fatima and Others Vs Pothi Ram and Others
Allahabad High Court · (1915) ILR (All) 212
High Courts11 Jan 1915Dismissed
Abharan Singh and Others Vs Lal Bahadur Singh
Allahabad High Court · (1915) ILR (All) 165
High Courts08 Jan 1915Allowed
Chhajju Vs Ayub Ahmad
Allahabad High Court · AIR 1915 All 112 : 28 Ind. Cas. 132
High Courts19 Dec 1914Disposed Of
Deo Narain Singh Vs Ganga Singh and Another
Allahabad High Court · (1914) 12 AHC CK 0010
High Courts18 Dec 1914Disposed Of
In Re: Stamp Reference by the Board of Revenue
Allahabad High Court · (1915) ILR (All) 159