High Courts08 Jun 1914Dismissed
Deokinahdan Prasad Vs The Municipal Board of Ghazipur
Allahabad High Court · (1914) ILR (All) 555
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,831 of 5,023
High Courts08 Jun 1914
The Municipal Board of Ghazipur Vs Deokinandan Prasad
Allahabad High Court · AIR 1914 All 338 : 25 Ind. Cas. 943
Limitation Act, 1963 — Article 120, 62Limitation Act, 1963 — Article 120, 62Limitation Act, 1963 — Article 120, 62
High Courts08 Jun 1914
Prayag Sonar and Another Vs Motar Singh and Another
Allahabad High Court · AIR 1914 All 160 : 24 Ind. Cas. 624
Transfer of Property Act, 1882 — Section 111
High Courts05 Jun 1914Dismissed
Sita Ram Vs Subheda Kuar
Allahabad High Court · AIR 1914 All 551(2) : 24 Ind. Cas. 695
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Jun 1914Dismissed
Sarabdawan Singh and Others Vs Bijai Singh and Another
Allahabad High Court · AIR 1914 All 334 : 24 Ind. Cas. 705
Transfer of Property Act, 1882 — Section 83
High Courts05 Jun 1914Dismissed
Jagannath and Others Vs Lachman Das and Another
Allahabad High Court · (1914) ILR (All) 549
Provincial Insolvency Act, 1920 — Section 60
High Courts05 Jun 1914Dismissed
Bijai Singh and Another and Babunandan and Others Vs Sarbdawan Singh and Others
Allahabad High Court · (1914) ILR (All) 551
Transfer of Property Act, 1882 — Section 83
High Courts05 Jun 1914
Prem Vs Muhammad Habibullah
Allahabad High Court · AIR 1914 All 284 : 24 Ind. Cas. 795
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts04 Jun 1914Allowed
Chuni Bibi Vs Basanti Bibi and Another
Allahabad High Court · 24 Ind. Cas. 661
Evidence Act, 1872 — Section 92
High Courts04 Jun 1914
Munna Lal Vs Maiku Lal and Others
Allahabad High Court · AIR 1914 All 484 : 24 Ind. Cas. 723
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts03 Jun 1914Disposed Of
Basanti Bibi and Another Vs Chunni Bibi
Allahabad High Court · (1914) 06 AHC CK 0033
High Courts03 Jun 1914Allowed
Abdul Ahad and Others Vs Mahtab Bibi and Others
Allahabad High Court · AIR 1914 All 171 : 24 Ind. Cas. 674
High Courts02 Jun 1914Allowed
Bihari Lal Vs Deoki Nandan Lal and Others
Allahabad High Court · AIR 1914 All 350 : 24 Ind. Cas. 867
High Courts02 Jun 1914Dismissed
Sachendra Nath Mitra and Others Vs Muhammad Habibullah
Allahabad High Court · AIR 1914 All 318 : 24 Ind. Cas. 707
Civil Procedure Code, 1908 (CPC) — Section 23
High Courts02 Jun 1914Allowed
Tirbeni Sahai and Others Vs Kanhaiya Lal and Others
Allahabad High Court · (1914) ILR (All) 532
Civil Procedure Code, 1908 (CPC) — Section 97
High Courts01 Jun 1914Allowed
Muhammad Najib-Ullah Vs Jai Narain and Another
Allahabad High Court · (1914) ILR (All) 529
High Courts01 Jun 1914
Mohamad Sadiq Vs Jaigopal and Others
Allahabad High Court · AIR 1914 All 190 : 24 Ind. Cas. 873
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 10
High Courts01 Jun 1914
Ramcharan and Others Vs Jagan Behari Lal and Others
Allahabad High Court · AIR 1914 All 151 : 24 Ind. Cas. 737
Specific Relief Act, 1877 — Section 42
High Courts30 May 1914Disposed Of
Sirdar Singh and Others Vs Ratan Lal
Allahabad High Court · AIR 1914 All 348 : 24 Ind. Cas. 612
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts30 May 1914
Musammat Baldei and Others Vs Abhey Ram
Allahabad High Court · AIR 1914 All 99 : 24 Ind. Cas. 540
Evidence Act, 1872 — Section 157