High Courts21 May 1914Dismissed
Umrao Husain and Others Vs Allah Jilai and Another and Zahir Husain and Another
Allahabad High Court · (1914) ILR (All) 492
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,833 of 5,023
High Courts21 May 1914
Musammat Allah Jilai and Another Vs Umrao Hussain and Others
Allahabad High Court · 24 Ind. Cas. 535
Uttar Pradesh Land Revenue Act, 1901 — Section 36
High Courts19 May 1914Dismissed
Parsottam Das and Others Vs Kesho Saran and Others
Allahabad High Court · AIR 1914 All 280 : 24 Ind. Cas. 206
High Courts19 May 1914Dismissed
Emperor Vs Mehar Chand and Another
Allahabad High Court · AIR 1914 All 580 : (1914) ILR (All) 485 : 24 Ind. Cas. 607
Penal Code, 1860 (IPC) — Section 379
High Courts19 May 1914Dismissed
Pir Khan Vs Faiyaz Husain and Others
Allahabad High Court · AIR 1914 All 289 : (1914) ILR (All) 488
High Courts19 May 1914
Bhajan Lall Vs Cheda Lall
Allahabad High Court · 24 Ind. Cas. 215
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts19 May 1914
Bansraj Singh and Another Vs Rajbans Barthi
Allahabad High Court · AIR 1914 All 76(2) : 24 Ind. Cas. 451
Registration Act, 1908 — Section 28
High Courts18 May 1914
Bal Kishan Vs Sipahi Lal and Others
Allahabad High Court · AIR 1914 All 202(1) : (1914) ILR (All) 468
Criminal Procedure Code, 1898 (CrPC) — Section 17
High Courts18 May 1914Allowed
Mohammad Husain Vs Inayat Husain and Another
Allahabad High Court · AIR 1914 All 77 : (1914) ILR (All) 482
Limitation Act, 1908 — Article 182
High Courts18 May 1914
Mata Prasad Vs Baran Barhai
Allahabad High Court · (1914) ILR (All) 469
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts18 May 1914
Mahomed Hussain Vs Enayat Hussain and Another
Allahabad High Court · 24 Ind. Cas. 473
Limitation Act, 1963 — Article 182
High Courts16 May 1914Dismissed
Emperor Vs Narian
Allahabad High Court · (1914) ILR (All) 481
Criminal Procedure Code, 1898 (CrPC) — Section 307(1)
High Courts15 May 1914
Sita Ram, Drig Pal Singh and Others Vs Babbu and Another
Allahabad High Court · (1914) ILR (All) 478
High Courts15 May 1914
Bhagwati Saran Man Tiwari Vs Parmeshar Das and Others
Allahabad High Court · AIR 1914 All 271 : (1914) ILR (All) 476
High Courts15 May 1914
Babbu and Another Vs Sita Ram
Allahabad High Court · AIR 1914 All 319 : 25 Ind. Cas. 426
High Courts15 May 1914
Bhagwati Saran Man Tewari Vs Parmeshar Das and Others
Allahabad High Court · 25 Ind. Cas. 283
High Courts15 May 1914
Ashiq Husain Vs Emperor
Allahabad High Court · AIR 1914 All 379 : 24 Ind. Cas. 848
Criminal Procedure Code, 1898 (CrPC) — Section 526
High Courts14 May 1914Disposed Of
Sheobabu Vs Udit Narain and Another
Allahabad High Court · AIR 1914 All 275 : 24 Ind. Cas. 490
Specific Relief Act, 1877 — Section 21
High Courts14 May 1914Dismissed
Emperor Vs Ram Sarup and Others
Allahabad High Court · (1914) ILR (All) 474
Penal Code, 1860 (IPC) — Section 447