High Courts16 Jul 1917Dismissed
Fakir Chand Vs Babu Lal and Others
Allahabad High Court · AIR 1917 All 401 : (1917) ILR (All) 719 : 42 Ind. Cas. 879
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,771 of 5,023
High Courts11 Jul 1917Dismissed
Emperor Vs Goda Ram
Allahabad High Court · AIR 1918 All 296(1) : 43 Ind. Cas. 800
Criminal Procedure Code, 1898 (CrPC) — Section 215
High Courts07 Jul 1917Disposed Of
Manser Chamar and Another Vs Gajai Singh
Allahabad High Court · 41 Ind. Cas. 873
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts04 Jul 1917Dismissed
Pahlwan Singh Vs Musammat Janki and Others
Allahabad High Court · AIR 1918 All 391(2) : 42 Ind. Cas. 858
High Courts04 Jul 1917Dismissed
Pahalwan Singh Vs Janki and Others
Allahabad High Court · (1918) ILR (All) 17
High Courts04 Jul 1917
Bodlu Bhonja and Others Vs Mohan Singh and Another
Allahabad High Court · (1917) ILR (All) 717 : 42 Ind. Cas. 862
High Courts03 Jul 1917Allowed
Samir-Un-Nissa Bibi Vs Munir-Ud-Din
Allahabad High Court · (1918) ILR (All) 52
High Courts03 Jul 1917
Choudhri Munir-Ud-Din Vs Musammat Samir-Un-Nissa Bibi
Allahabad High Court · 42 Ind. Cas. 903
Provincial Small Cause Courts Act, 1887 — Article 38
High Courts02 Jul 1917Disposed Of
Gobind Ram Vs Ram Chander
Allahabad High Court · AIR 1917 All 261 : 42 Ind. Cas. 895
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts02 Jul 1917Disposed Of
Ram Nath Vs Sekhdar Singh
Allahabad High Court · AIR 1918 All 210 : (1918) ILR (All) 51 : 45 Ind. Cas. 323
High Courts29 Jun 1917Dismissed
Sajjadi Begam and Others Vs Lachmi Narain
Allahabad High Court · (1917) ILR (All) 700
High Courts29 Jun 1917Disposed Off
Sri Narain Vs Jagannath and Another
Allahabad High Court · AIR 1917 All 128 : 41 Ind. Cas. 890
High Courts28 Jun 1917Dismissed
Jhamphu Vs Kutramani and Others
Allahabad High Court · AIR 1917 All 47 : 42 Ind. Cas. 713
High Courts28 Jun 1917Dismissed
Ilias Ahmad and Others Vs Bulaqichand
Allahabad High Court · 41 Ind. Cas. 867
Partition Act, 1893 — Section 4
High Courts28 Jun 1917Dismissed
Jhamplu Vs Kutramani and Others
Allahabad High Court · (1917) ILR (All) 696
High Courts28 Jun 1917Dismissed
Sheo Prasad and Others Vs Bakhtawar Lal and Another
Allahabad High Court · (1917) ILR (All) 694
High Courts28 Jun 1917
Bakhtawar Lal and Another Vs Sheo Prasad and Others
Allahabad High Court · AIR 1917 All 70 : 42 Ind. Cas. 720
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 18, Order 26 Rule 9Civil Procedure Code, 1908 (CPC) — Order 26 Rule 18, Order 26 Rule 9Civil Procedure Code, 1908 (CPC) — Order 26 Rule 18, Order 26 Rule 9
High Courts25 Jun 1917Allowed
Bharat Das Vs Musammat Nandrani Kuar
Allahabad High Court · AIR 1918 All 481 : 42 Ind. Cas. 818
North Western Provinces Tenancy Act, 1901 — Section 158North Western Provinces Tenancy Act, 1901 — Section 158North Western Provinces Tenancy Act, 1901 — Section 158
High Courts25 Jun 1917Disposed Of
Nandrani Kunwar Vs Bharat Das
Allahabad High Court · (1917) ILR (All) 689
High Courts25 Jun 1917
Manphool Vs Sahi Ram and Others
Allahabad High Court · AIR 1918 All 126 : 43 Ind. Cas. 154