High Courts30 May 1917Dismissed
Matukdhari Singh Vs Jaisri and Another
Allahabad High Court · AIR 1917 All 220 : (1917) ILR (All) 612
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,773 of 5,023
High Courts30 May 1917
Musammat Zaibunnessa Bibi Vs H.H. Maharaja Parbhu Narain Singh and Others
Allahabad High Court · 40 Ind. Cas. 345
High Courts30 May 1917Dismissed
Zaib-un-nissa Bibi Vs Maharaja Parbhu Narain Singh and Others
Allahabad High Court · (1917) ILR (All) 618
High Courts29 May 1917Dismissed
Muhammad Shis Vs Mahabir Prasad and Others
Allahabad High Court · 40 Ind. Cas. 445
Provincial Insolvency Act, 1920 — Section 15
High Courts29 May 1917Disposed Of
Ford and Macdonald, Ltd. Vs A.D. Meyer
Allahabad High Court · AIR 1917 All 122 : 40 Ind. Cas. 447
Limitation Act, 1963 — Section 14
High Courts28 May 1917Disposed Of
Moti Lal Vs Ram Narain
Allahabad High Court · (1917) ILR (All) 551 : 40 Ind. Cas. 1006
High Courts26 May 1917Dismissed
Khushali Ram Vs Gokul Chand
Allahabad High Court · AIR 1917 All 176(2) : 41 Ind. Cas. 352
High Courts26 May 1917Dismissed
Gokul Chand Vs Khushali Ram
Allahabad High Court · (1917) ILR (All) 607
High Courts26 May 1917Dismissed
Tapti Prasad Vs Emperor
Allahabad High Court · AIR 1918 All 429(2) : 41 Ind. Cas. 335
Railways Act, 1890 — Section 101
High Courts25 May 1917
Madho Gir Vs Rashid Ahmad and Others
Allahabad High Court · AIR 1917 All 91 : 41 Ind. Cas. 141
Criminal Procedure Code, 1898 (CrPC) — Section 200
High Courts24 May 1917
Gajadhar Singh Vs Kishan Jiwan Lal and Others
Allahabad High Court · AIR 1917 All 163 : (1917) ILR (All) 641
High Courts24 May 1917Allowed
Gajadhar Singh Vs Kishen Jiwan Lal and Others
Allahabad High Court · (1917) 05 AHC CK 0003
High Courts24 May 1917
Ram Piari Vs Nand Lal
Allahabad High Court · 42 Ind. Cas. 77
Limitation Act, 1963 — Article 124, 28Limitation Act, 1963 — Article 124, 28Limitation Act, 1963 — Article 124, 28
High Courts23 May 1917Dismissed
Govind Das Vs Bishambhar Das
Allahabad High Court · (1917) ILR (All) 561
High Courts22 May 1917Dismissed
Raghubir Rai and Others Vs Madho and Others
Allahabad High Court · AIR 1917 All 210(1) : (1917) ILR (All) 605
High Courts22 May 1917
Sampat and Others Vs Emperor
Allahabad High Court · AIR 1917 All 54(2) : 41 Ind. Cas. 323
Penal Code, 1860 (IPC) — Section 147, 333
High Courts18 May 1917Allowed
Bhola and Others Vs Emperor through Nihal Taga
Allahabad High Court · AIR 1917 All 372 : 40 Ind. Cas. 332
Criminal Procedure Code, 1898 (CrPC) — Section 459Penal Code, 1860 (IPC) — Section 424
High Courts18 May 1917Allowed
Emperor Vs Bhola and Others
Allahabad High Court · (1917) ILR (All) 549
High Courts18 May 1917Dismissed
Tej Singh and Others Vs Banwari Lal and Others
Allahabad High Court · AIR 1917 All 427 : 40 Ind. Cas. 544
Provincial Insolvency Act, 1920 — Section 60(c)
High Courts15 May 1917Dismissed
Jagrup Sahu and Others Vs Ramanand Sahu and Others
Allahabad High Court · AIR 1917 All 373 : (1917) ILR (All) 633 : 40 Ind. Cas. 373