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Allahabad High Court judgments

1,00,452 judgments · page 4,772 of 5,023

High Courts23 Jun 1917Disposed Of

Chidda Lal Vs Bhajan Lal

Allahabad High Court · AIR 1917 All 405(2) : 42 Ind. Cas. 167

Criminal Procedure Code, 1898 (CrPC) — Section 195Criminal Procedure Code, 1898 (CrPC) — Section 195Criminal Procedure Code, 1898 (CrPC) — Section 195
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High Courts23 Jun 1917

Babu Ram Vs Emperor

Allahabad High Court · AIR 1917 All 41 : 42 Ind. Cas. 174

Criminal Procedure Code, 1898 (CrPC) — Section 476Criminal Procedure Code, 1898 (CrPC) — Section 476Criminal Procedure Code, 1898 (CrPC) — Section 476
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High Courts14 Jun 1917Disposed Of

Siddiqa Bibi Vs Ram Autar Pande and Another

Allahabad High Court · 42 Ind. Cas. 575

North Western Provinces Tenancy Act, 1901 — Section 167North Western Provinces Tenancy Act, 1901 — Section 167North Western Provinces Tenancy Act, 1901 — Section 167
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High Courts07 Jun 1917Disposed Of

Hira Nand Vs Emperor

Allahabad High Court · AIR 1917 All 29 : 41 Ind. Cas. 310

Criminal Procedure Code, 1898 (CrPC) — Section 236Penal Code, 1860 (IPC) — Section 420
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