High Courts31 Jul 1917Dismissed
Ramzan Vs Ram Daiya
Allahabad High Court · AIR 1918 All 408 : (1918) ILR (All) 96
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,770 of 5,023
High Courts31 Jul 1917
Ramzan Vs Musammat Ram Daiya alias Ramia
Allahabad High Court · 42 Ind. Cas. 944
High Courts30 Jul 1917Allowed
Muhammad Abdul Aziz Vs Muhammad Abdul Jalil
Allahabad High Court · AIR 1918 All 875 : 43 Ind. Cas. 57
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 41 Rule 23North Western Provinces Tenancy Act, 1901 — Section 165, 185
High Courts30 Jul 1917Allowed
Ashiq Ali and Others Vs Imtiaz Begam and Others
Allahabad High Court · AIR 1917 All 78 : (1917) ILR (All) 723 : 42 Ind. Cas. 891
High Courts28 Jul 1917Disposed Of
Sital Vs Emperor through Gobind Ram
Allahabad High Court · 42 Ind. Cas. 995
Treasure Trove Act, 1878 — Section 20
High Courts28 Jul 1917Dismissed
Khurshed Alam Khan and Others Vs Rahmat-Ullah Khan and Another
Allahabad High Court · (1918) ILR (All) 68 : 43 Ind. Cas. 490
High Courts25 Jul 1917Allowed
Buddhu Misir and Others Vs Musammat Bhagirathi Kuar
Allahabad High Court · 42 Ind. Cas. 936
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, 146
High Courts25 Jul 1917Disposed Of
Mathura Prasad Vs Emperor
Allahabad High Court · 42 Ind. Cas. 761
Penal Code, 1860 (IPC) — Section 182, 211Penal Code, 1860 (IPC) — Section 182, 211Penal Code, 1860 (IPC) — Section 182, 211
High Courts25 Jul 1917Disposed Of
Emperor Vs Mathura Prasad
Allahabad High Court · (1917) ILR (All) 715
High Courts25 Jul 1917Disposed Of
Buddhu Misir and Others Vs Bhagirathi Kunwar
Allahabad High Court · AIR 1918 All 405 : (1918) ILR (All) 216
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, 146
High Courts23 Jul 1917Dismissed
Haji Muhammad Isa Khan Vs Muhammad Khan
Allahabad High Court · 42 Ind. Cas. 956
High Courts23 Jul 1917Dismissed
Muhammad Isa Khan Vs Muhammad Khan
Allahabad High Court · AIR 1918 All 410 : (1915) ILR (All) 60
High Courts19 Jul 1917
Chiranji Lal and Others Vs Ganga Ram and Another
Allahabad High Court · AIR 1917 All 187(2) : 42 Ind. Cas. 670
High Courts17 Jul 1917Dismissed
Muhammad Faiyaz Ali Khan Vs Behari and Another
Allahabad High Court · 45 Ind. Cas. 329
High Courts17 Jul 1917Dismissed
Tapsi Singh and Others Vs Hardeo Singh and Another
Allahabad High Court · AIR 1917 All 210(2) : (1917) ILR (All) 711 : 42 Ind. Cas. 681
High Courts17 Jul 1917Dismissed
Muhammad Faiyaz Ali Khan Vs Bihari and Another
Allahabad High Court · AIR 1918 All 128 : (1918) ILR (All) 56
High Courts17 Jul 1917Dismissed
Lala and Others Vs Sarup Lal and Piari Lal
Allahabad High Court · (1917) ILR (All) 707
High Courts16 Jul 1917Disposed Of
Sheo Prasad Vs Narsingh Sahai
Allahabad High Court · (1918) ILR (All) 1