High Courts07 Nov 1917
Musammat Narain Dei Vs Musammat Parmeshwari and Others
Allahabad High Court · 42 Ind. Cas. 941
Succession Certificate Act, 1889 — Section 7(3)
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,768 of 5,023
High Courts06 Nov 1917Dismissed
Emperor Vs Bahawal Singh
Allahabad High Court · AIR 1918 All 111(1) : (1918) ILR (All) 79
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts06 Nov 1917
Emperor (Through Jagmohan Dom) Vs Bahawal Singh
Allahabad High Court · 43 Ind. Cas. 108
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts05 Nov 1917Dismissed
Radhe Lal Vs Bhawani Ram and Musammat Bidya
Allahabad High Court · (1918) ILR (All) 178
High Courts02 Nov 1917Dismissed
Ant Ram Vs Mithanlal and Another
Allahabad High Court · 45 Ind. Cas. 560
High Courts02 Nov 1917Dismissed
Man Singh Vs Musammat Gaini
Allahabad High Court · AIR 1918 All 377 : (1918) ILR (All) 77 : 43 Ind. Cas. 62
High Courts02 Nov 1917Dismissed
Ant Ram Vs Mithan Lal and Another
Allahabad High Court · AIR 1918 All 167 : (1918) ILR (All) 135
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts01 Nov 1917Dismissed
Netram Vs Bhagirath Sah and Others
Allahabad High Court · (1918) ILR (All) 75
Provincial Insolvency Act, 1920 — Section 5
High Courts01 Nov 1917
Net Ram Vs Bhagirath Lal and Others
Allahabad High Court · AIR 1918 All 368 : 43 Ind. Cas. 160
Provincial Insolvency Act, 1920 — Section 5
High Courts29 Oct 1917Dismissed
Anant Ram and Others Vs Collector and Others
Allahabad High Court · (1918) ILR (All) 171
Transfer of Property Act, 1882 — Section 38
High Courts05 Oct 1917Dismissed
Premgir Vs Emperor
Allahabad High Court · AIR 1918 All 298 : 43 Ind. Cas. 785
Criminal Procedure Code, 1898 (CrPC) — Section 289
High Courts01 Oct 1917Dismissed
Thakur Das and Others Vs Emperor
Allahabad High Court · 42 Ind. Cas. 924
Criminal Procedure Code, 1898 (CrPC) — Section 196A
High Courts01 Oct 1917
Chandan Singh and Others Vs Emperor
Allahabad High Court · AIR 1918 All 209(1) : 43 Ind. Cas. 438
Penal Code, 1860 (IPC) — Section 304
High Courts01 Oct 1917
Emperor Vs Chandan Singh and Others
Allahabad High Court · (1918) ILR (All) 103
Penal Code, 1860 (IPC) — Section 304
High Courts26 Sept 1917Dismissed
Ram Kishan Vs Emperor
Allahabad High Court · AIR 1918 All 215 : 42 Ind. Cas. 914
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts25 Sept 1917Allowed
Sheobans Singh and Others Vs Emperor
Allahabad High Court · AIR 1918 All 355(1) : 42 Ind. Cas. 997
Penal Code, 1860 (IPC) — Section 147, 325
High Courts25 Sept 1917
Barkat Ali and Another Vs Emperor
Allahabad High Court · AIR 1918 All 338 : 42 Ind. Cas. 922
Forest Act, 1878 — Section 25(i)