High Courts06 Dec 1917Dismissed
Parbhu Lal Vs Musammat Janki
Allahabad High Court · AIR 1917 All 150 : 40 Ind. Cas. 706
Criminal Procedure Code, 1898 (CrPC) — Section 253
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,766 of 5,023
High Courts05 Dec 1917Dismissed
Rahim Bibi Vs Fazal Ahmad and Another and Qamr-Un-Nissa Bibi and Others
Allahabad High Court · (1918) ILR (All) 238
High Courts05 Dec 1917
Sheikh Fazal Ahmad and Another Vs Musammat Rahim Bibi and Others
Allahabad High Court · 51 Ind. Cas. 633
High Courts04 Dec 1917Dismissed
Musammat Amtul Habib Vs Mohammed Yusuf
Allahabad High Court · 43 Ind. Cas. 520
High Courts04 Dec 1917Dismissed
Amtul Habib Vs Muhammad Yosuf
Allahabad High Court · AIR 1918 All 234 : (1918) ILR (All) 125
High Courts03 Dec 1917Dismissed
Musammat Gaura Vs Ahmad Khan and Others
Allahabad High Court · (1918) ILR (All) 235
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
High Courts03 Dec 1917Allowed
Ahmed Khan and Others Vs Musammat Gaura
Allahabad High Court · AIR 1918 All 285 : 43 Ind. Cas. 518
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
High Courts30 Nov 1917Dismissed
Sheo Prasad Singh Vs Premna Kunwar
Allahabad High Court · (1918) ILR (All) 122
Civil Procedure Code, 1908 (CPC) — Section 104
High Courts30 Nov 1917
Shyam Lal and Others Vs Ram Charan and Others
Allahabad High Court · AIR 1918 All 244 : 43 Ind. Cas. 525
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts30 Nov 1917
Champat Singh Vs Mahabir Prasad and Others
Allahabad High Court · AIR 1918 All 331 : 43 Ind. Cas. 632
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts30 Nov 1917
Sheo Prasad Singh Vs Musammat Premma Kuar
Allahabad High Court · AIR 1918 All 209(2) : 43 Ind. Cas. 522
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 104(2)
High Courts22 Nov 1917Dismissed
Emperor Vs Harris
Allahabad High Court · (1918) ILR (All) 119
Penal Code, 1860 (IPC) — Section 23, 403
High Courts22 Nov 1917
Ashbey Clarke Harris Vs Emperor through Williamson
Allahabad High Court · 43 Ind. Cas. 590
Penal Code, 1860 (IPC) — Section 23, 403
High Courts20 Nov 1917Dismissed
Shaikh Habeeb Ullah Vs Manrup and Others
Allahabad High Court · AIR 1918 All 292 : 43 Ind. Cas. 514
High Courts20 Nov 1917Dismissed
Habib-Ullah Vs Manrup and Others
Allahabad High Court · (1918) ILR (All) 228
High Courts20 Nov 1917
Durga Prasad and Another Vs Shambhu
Allahabad High Court · AIR 1918 All 380 : 43 Ind. Cas. 650
Civil Procedure Code, 1908 (CPC) — Section 60, 60(f)
High Courts20 Nov 1917
Musammat Salamat-Uz-Zamani Begam Vs Masha Allah Khan and Others
Allahabad High Court · (1917) 11 AHC CK 0008
Transfer of Property Act, 1882 — Section 54
High Courts20 Nov 1917
Masha Allah Khan and Others Vs Salamat-Uz-Zamin Begam
Allahabad High Court · (1918) ILR (All) 187
Transfer of Property Act, 1882 — Section 54, 59
High Courts19 Nov 1917
Emperor Vs Khushali Ram
Allahabad High Court · AIR 1918 All 129 : (1918) ILR (All) 116 : 43 Ind. Cas. 436
Criminal Procedure Code, 1898 (CrPC) — Section 185, 195, 476Penal Code, 1860 (IPC) — Section 210
High Courts13 Nov 1917Dismissed
Lakhan Singh Vs Ram Kishan Das
Allahabad High Court · AIR 1918 All 185 : (1918) ILR (All) 93