High Courts12 Nov 1917Dismissed
Mathura Prasad and Another Vs Sheobalak Ram
Allahabad High Court · (1918) ILR (All) 89
Co-operative Societies Act, 1912 — Section 42(5)(a)
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,767 of 5,023
High Courts12 Nov 1917Dismissed
Dambar Singh Vs Kalyan Singh
Allahabad High Court · (1918) ILR (All) 109
Transfer of Property Act, 1882 — Section 88, 94
High Courts12 Nov 1917
Thakur Damber Singh Vs Kalyan Singh
Allahabad High Court · AIR 1918 All 366 : 43 Ind. Cas. 557
Transfer of Property Act, 1882 — Section 83
High Courts12 Nov 1917
Mathura Prasad and Another Vs Sheobalak
Allahabad High Court · AIR 1918 All 419 : 42 Ind. Cas. 968
Co-operative Societies Act, 1912 — Section 42(5)(a)
High Courts11 Nov 1917Allowed
Bharath Singh Vs Tej Singh and Another
Allahabad High Court · 43 Ind. Cas. 636
North Western Provinces Tenancy Act, 1901 — Section 164
High Courts11 Nov 1917Dismissed
Emperor Vs Manik Chand
Allahabad High Court · (1917) ILR (All) 105
Provincial General Clauses Act, 1904 — Section 24United Provinces Municipalities Act, 1916 — Section 155
High Courts10 Nov 1917Dismissed
Manik Chand Vs Emperor
Allahabad High Court · AIR 1918 All 320(2) : 43 Ind. Cas. 446
Provincial General Clauses Act, 1904 — Section 24United Provinces Municipalities Act, 1916 — Section 155
High Courts10 Nov 1917Allowed
Emperor Vs Raghunath
Allahabad High Court · AIR 1918 All 351 : 43 Ind. Cas. 577
High Courts10 Nov 1917
Dambar Singh Vs Munawar Ali Khan and Another
Allahabad High Court · AIR 1918 All 324(1) : (1918) ILR (All) 86
High Courts10 Nov 1917
Thakur Dambar Singh Vs Mohammad Munawar Ali and Another
Allahabad High Court · 43 Ind. Cas. 129
High Courts09 Nov 1917Dismissed
Girdhari and Another Vs Emperor
Allahabad High Court · 43 Ind. Cas. 110
High Courts08 Nov 1917Allowed
Mohammad Akbar Khan and Others Vs Kallan Khan
Allahabad High Court · AIR 1917 All 417(2) : 42 Ind. Cas. 970
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts08 Nov 1917
Lala and Chhote Lal Vs Emperor
Allahabad High Court · 44 Ind. Cas. 35
Penal Code, 1860 (IPC) — Section 443, 456
High Courts08 Nov 1917Dismissed
Emperor Vs Chhote Lal
Allahabad High Court · (1918) ILR (All) 221
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 443
High Courts08 Nov 1917
Emperor Vs Harak Chand Marwar
Allahabad High Court · 43 Ind. Cas. 433
Penal Code, 1860 (IPC) — Section 285
High Courts08 Nov 1917
Madan Lal and Others Vs Manzur Ahmad
Allahabad High Court · AIR 1918 All 317 : 43 Ind. Cas. 652
North Western Provinces Tenancy Act, 1901 — Section 167, 95
High Courts07 Nov 1917Allowed
Gobind Ram and Others Vs Jwala Pershad and Others
Allahabad High Court · 43 Ind. Cas. 533
High Courts07 Nov 1917Dismissed
Kirpa Devi Vs Ram Chandar Sarup
Allahabad High Court · (1918) ILR (All) 219
North Western Provinces Tenancy Act, 1901 — Section 175
High Courts07 Nov 1917
Narain Dei Vs Parmeshwari and Others
Allahabad High Court · AIR 1918 All 406(2) : (1918) ILR (All) 81
Succession Certificate Act, 1889 — Section 7(3)
High Courts07 Nov 1917
Srimati Kirpa Devi Vs Ram Chander Sarup
Allahabad High Court · AIR 1918 All 238(1) : 43 Ind. Cas. 531