High Courts13 Aug 1917Disposed Off

Madho and Another Vs Emperor

Allahabad High Court · AIR 1918 All 238(2) : 42 Ind. Cas. 917

Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 332
High Courts08 Aug 1917Allowed

Narsingh Sahai Vs Sheo Prasad

Allahabad High Court · AIR 1918 All 389 : 42 Ind. Cas. 855

Civil Procedure Code, 1908 (CPC) — Section 122Limitation Act, 1908 — Section 12Civil Procedure Code, 1908 (CPC) — Section 122
High Courts08 Aug 1917

Ganga Ram Vs Emperor

Allahabad High Court · AIR 1918 All 382 : 42 Ind. Cas. 927

Criminal Procedure Code, 1898 (CrPC) — Section 195, 476
High Courts07 Aug 1917

Qasim Ali Khan Vs Musammat Bhagwanta Kuar

Allahabad High Court · AIR 1918 All 394 : 42 Ind. Cas. 888

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 47Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 47Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 47