High Courts20 Dec 1917
The People''s Industrial Bank, Ltd. in Liquidation Vs Harkishan Lal
Allahabad High Court · 43 Ind. Cas. 642
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,765 of 5,023
High Courts19 Dec 1917Dismissed
B. Sheshar Nath Vs Emperor
Allahabad High Court · 44 Ind. Cas. 28
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 14
High Courts19 Dec 1917Dismissed
Gobind Das and Others Vs Karan Singh and Others
Allahabad High Court · 43 Ind. Cas. 672
High Courts19 Dec 1917Allowed
In Re: Bisheshar Nath
Allahabad High Court · (1918) ILR (All) 147
Criminal Procedure Code, 1898 (CrPC) — Section 476Legal Practitioners Act, 1879 — Section 14
High Courts19 Dec 1917
Gobind Das and Another Vs Karan Singh and Others
Allahabad High Court · AIR 1918 All 402 : (1918) ILR (All) 197
Provincial Insolvency Act, 1920 — Section 23
High Courts15 Dec 1917Allowed
Ram Sahai Vs Emperor
Allahabad High Court · AIR 1918 All 329 : 43 Ind. Cas. 617
Criminal Procedure Code, 1898 (CrPC) — Section 195 1(c), 476
High Courts15 Dec 1917Disposed Of
Chunni Lal Vs Narsingh Das
Allahabad High Court · AIR 1918 All 69 : 45 Ind. Cas. 540
Penal Code, 1860 (IPC) — Section 193
High Courts15 Dec 1917Dismissed
Drigpal Singh Vs Kunjal
Allahabad High Court · (1918) ILR (All) 142
Presidency Small Cause Courts Act, 1882 — Article 31(II)
High Courts15 Dec 1917Allowed
Narsingh Das Vs Chunni Lal
Allahabad High Court · (1918) ILR (All) 341
Penal Code, 1860 (IPC) — Section 193
High Courts15 Dec 1917
The Ganges Flour Mills Company, Ltd. Vs Shadi Ram (Auction-Purchaser) and the Bank of Bengal
Allahabad High Court · AIR 1918 All 384(1) : 43 Ind. Cas. 656
High Courts15 Dec 1917
Emperor Vs Ram Sahai
Allahabad High Court · (1918) ILR (All) 144
Penal Code, 1860 (IPC) — Section 471
High Courts15 Dec 1917
Drig Pal Singh Vs Kunjal
Allahabad High Court · AIR 1918 All 222 : 44 Ind. Cas. 689
High Courts14 Dec 1917Allowed
Moti Chand and Others Vs Lalta Prasad and Others
Allahabad High Court · AIR 1918 All 201 : (1918) ILR (All) 256 : 44 Ind. Cas. 596
Evidence Act, 1872 — Section 68
High Courts14 Dec 1917Dismissed
Emperor Vs Lalji and Others
Allahabad High Court · (1918) ILR (All) 140
Criminal Procedure Code, 1898 (CrPC) — Section 125
High Courts14 Dec 1917
Lalji and Others Vs Emperor (Gendan Lal)
Allahabad High Court · AIR 1918 All 343 : 43 Ind. Cas. 604
Criminal Procedure Code, 1898 (CrPC) — Section 125
High Courts13 Dec 1917Dismissed
Liaqat Husain and Others Vs Emperor through Ganga Sahai
Allahabad High Court · AIR 1918 All 258(2) : 43 Ind. Cas. 622
Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts13 Dec 1917Dismissed
Emperor Vs Liaqat Husain and Others
Allahabad High Court · (1918) ILR (All) 138
Criminal Procedure Code, 1898 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 323, 342, 454
High Courts11 Dec 1917Dismissed
Bharat Singh Vs Tej Singh and Another
Allahabad High Court · AIR 1918 All 131 : (1918) ILR (All) 246
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4North Western Provinces Tenancy Act, 1901 — Section 164
High Courts08 Dec 1917Disposed Of
Emperor Vs Harak Chand Marwari
Allahabad High Court · AIR 1918 All 174 : (1918) ILR (All) 84
Penal Code, 1860 (IPC) — Section 266