High Courts28 Jan 1918Disposed Of
Emperor Vs Gauri Shankar
Allahabad High Court · (1918) ILR (All) 360
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,763 of 5,023
High Courts28 Jan 1918
Sunder Lal Vs Banarsi Das and Others
Allahabad High Court · 45 Ind. Cas. 531
Limitation Act, 1963 — Article 181, 182
High Courts26 Jan 1918Allowed
Abinash Chandra Vs Shekhar Chand and Others
Allahabad High Court · AIR 1918 All 282 : (1918) ILR (All) 353 : 44 Ind. Cas. 666
High Courts26 Jan 1918Disposed Of
Ratan Singh Vs Khem Karan
Allahabad High Court · (1918) ILR (All) 358
High Courts25 Jan 1918
Tilak Ram Vs Chaudhri Dalip Singh
Allahabad High Court · 44 Ind. Cas. 739
Criminal Procedure Code, 1898 (CrPC) — Section 195Criminal Procedure Code, 1898 (CrPC) — Section 195Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts24 Jan 1918Dismissed
Hamid Husain Vs Kubra Begam
Allahabad High Court · AIR 1918 All 235 : (1918) ILR (All) 332 : 44 Ind. Cas. 728
High Courts19 Jan 1918Dismissed
Jahangira Vs Karrar Husain
Allahabad High Court · AIR 1912 All 252 : 44 Ind. Cas. 513
North Western Provinces Tenancy Act, 1901 — Section 10North Western Provinces Tenancy Act, 1901 — Section 10North Western Provinces Tenancy Act, 1901 — Section 10
High Courts19 Jan 1918Allowed
Jurawan, Pasi and Others Vs Mahabir Dhar Dube and Another
Allahabad High Court · AIR 1918 All 216(2) : (1918) ILR (All) 198
High Courts18 Jan 1918Allowed
Debi Prasad Vs J. A. H. Lewis
Allahabad High Court · (1918) ILR (All) 213
High Courts18 Jan 1918Dismissed
Gokul Vs Mohri Bibi
Allahabad High Court · AIR 1918 All 72 : (1918) ILR (All) 325 : 44 Ind. Cas. 1005
High Courts18 Jan 1918Allowed
Devi Prasad Vs J.A.H. Lewis
Allahabad High Court · AIR 1918 All 248 : 43 Ind. Cas. 984
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts16 Jan 1918Dismissed
Muhammad Niaz Khan and Others Vs Muhammad Idris Khan and Another
Allahabad High Court · (1918) ILR (All) 322
High Courts16 Jan 1918Allowed
Labhu and Others Vs Radha Charan
Allahabad High Court · AIR 1918 All 256 : 45 Ind. Cas. 544
High Courts16 Jan 1918Dismissed
Kallu Vs Sital
Allahabad High Court · AIR 1926 All 255 : (1918) ILR (All) 314
High Courts16 Jan 1918
Mohammad Niaz Khan and Others Vs Mohammad Adrees Khan and Another
Allahabad High Court · AIR 1918 All 263 : 44 Ind. Cas. 227
High Courts11 Jan 1918Dismissed
Ram Dass Vs Emperor
Allahabad High Court · AIR 1918 All 279 : 44 Ind. Cas. 682
Criminal Procedure Code, 1898 (CrPC) — Section 350, 537Criminal Procedure Code, 1898 (CrPC) — Section 350, 537Criminal Procedure Code, 1898 (CrPC) — Section 350, 537
High Courts10 Jan 1918Dismissed
Jagardeo Singh Vs Ali Hammad and Others
Allahabad High Court · AIR 1918 All 177(2) : 44 Ind. Cas. 919
North Western Provinces Tenancy Act, 1901 — Section 199North Western Provinces Tenancy Act, 1901 — Section 199North Western Provinces Tenancy Act, 1901 — Section 199