High Courts26 Feb 1918
Ram Sambhari Tewari Vs Rajman Naik and Others
Allahabad High Court · AIR 1918 All 233 : 45 Ind. Cas. 511
Penal Code, 1860 (IPC) — Section 147
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,762 of 5,023
High Courts25 Feb 1918Allowed
Emperor Vs Maha Ram and Others
Allahabad High Court · (1918) ILR (All) 393
High Courts20 Feb 1918Disposed Of
Ram Baran Rai and Others Vs Har Sewak Dube and Others
Allahabad High Court · 45 Ind. Cas. 488
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts20 Feb 1918Disposed Of
Har Prasad Vs Tajammul Husain and Others
Allahabad High Court · AIR 1918 All 290(1) : 44 Ind. Cas. 720
North Western Provinces Tenancy Act, 1901 — Section 177, 198North Western Provinces Tenancy Act, 1901 — Section 177, 198North Western Provinces Tenancy Act, 1901 — Section 177, 198
High Courts20 Feb 1918Disposed Of
Musammat Ajnasi Kuar and Others Vs Payag Singh
Allahabad High Court · AIR 1918 All 264 : 45 Ind. Cas. 534
North Western Provinces Tenancy Act, 1901 — Section 156, 158
High Courts20 Feb 1918Disposed Of
Ram Baran Rai and Another Vs Har Sewak Dube and Others
Allahabad High Court · AIR 1918 All 246 : (1918) ILR (All) 387
High Courts12 Feb 1918Dismissed
Emperor Vs Indar and Others
Allahabad High Court · (1918) ILR (All) 372
High Courts12 Feb 1918
Banarsi Das Vs Sheodarshan Das Shastri
Allahabad High Court · AIR 1918 All 309 : 45 Ind. Cas. 451
Limitation Act, 1908 — Section 31
High Courts05 Feb 1918Dismissed
Bhana and Another Vs Guman Singh and Others
Allahabad High Court · (1918) ILR (All) 384
High Courts05 Feb 1918
Muhammad Farzand Ali Vs Rahat Ali and Others
Allahabad High Court · 45 Ind. Cas. 29
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts05 Feb 1918
Musammat Bhana and Another Vs Guman Singh and Others
Allahabad High Court · AIR 1918 All 184 : 44 Ind. Cas. 629
Registration Act, 1908 — Section 17Registration Act, 1908 — Section 17Registration Act, 1908 — Section 17
High Courts04 Feb 1918Dismissed
Ganeshi Lal Vs Babu Lal and Others
Allahabad High Court · AIR 1918 All 223 : (1918) ILR (All) 374 : 45 Ind. Cas. 4
High Courts02 Feb 1918
Indar and Others Vs Emperor
Allahabad High Court · 44 Ind. Cas. 463
Criminal Procedure Code, 1898 (CrPC) — Section 110(f)Criminal Procedure Code, 1898 (CrPC) — Section 110(f)Criminal Procedure Code, 1898 (CrPC) — Section 110(f)
High Courts01 Feb 1918Dismissed
Muhammad farzand Ali Vs Rahat Ali and Others
Allahabad High Court · AIR 1918 All 194(1) : (1918) ILR (All) 381
High Courts30 Jan 1918
Magan Lal Vs Ganesh Prasad
Allahabad High Court · AIR 1918 All 372 : 45 Ind. Cas. 515
Criminal Procedure Code, 1898 (CrPC) — Section 526Penal Code, 1860 (IPC) — Section 211
High Courts29 Jan 1918Dismissed
L.W. Orde Vs The Secretary of State For India In Council
Allahabad High Court · AIR 1918 All 126(2) : (1918) ILR (All) 367 : 44 Ind. Cas. 923
High Courts29 Jan 1918
Lachhmi Narain Vs Bindraban
Allahabad High Court · AIR 1918 All 247 : 44 Ind. Cas. 582
Penal Code, 1860 (IPC) — Section 406Penal Code, 1860 (IPC) — Section 406Penal Code, 1860 (IPC) — Section 406
High Courts28 Jan 1918
Abhilakh Dhelphora Vs Liladhar Dhalphora
Allahabad High Court · 45 Ind. Cas. 549
High Courts28 Jan 1918Dismissed
Sundar Nath Vs Emperor
Allahabad High Court · AIR 1918 All 186(2) : 44 Ind. Cas. 673
Criminal Procedure Code, 1898 (CrPC) — Section 435(3)Government of India Act, 1915 — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 435(3)
High Courts28 Jan 1918Disposed Off
Gauri Shankar Vs Emperor
Allahabad High Court · AIR 1918 All 283 : 44 Ind. Cas. 686
Penal Code, 1860 (IPC) — Section 302Penal Code, 1860 (IPC) — Section 302Penal Code, 1860 (IPC) — Section 302