High Courts22 Mar 1918Dismissed
Jahangira Vs Gumanan and Others
Allahabad High Court · (1918) ILR (All) 518
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,760 of 5,023
High Courts22 Mar 1918
Kunj Behari Lal Vs The Bhargava Commercial Bank
Allahabad High Court · 45 Ind. Cas. 462
Contract Act, 1872 — Section 176
High Courts22 Mar 1918
Bhagwan Din Vs Mahmud Ali
Allahabad High Court · 45 Ind. Cas. 502
Workmans Breach of Contract Act, 1859 — Section 1
High Courts19 Mar 1918Dismissed
Kali Charan Pande and Others Vs Gupt Nath Misra and Others
Allahabad High Court · AIR 1918 All 274 : 45 Ind. Cas. 34
High Courts19 Mar 1918Dismissed
Deoki Nandan Vs Gapua
Allahabad High Court · 46 Ind. Cas. 373
Limitation Act, 1963 — Article 80(I)
High Courts19 Mar 1918Dismissed
Gauri Sahai Vs A.C. Bahree
Allahabad High Court · AIR 1918 All 183(1) : (1918) ILR (All) 515 : 45 Ind. Cas. 985
High Courts19 Mar 1918Dismissed
Deokinandan Vs Gapua
Allahabad High Court · AIR 1918 All 344 : (1918) ILR (All) 512
High Courts18 Mar 1918Allowed
Hamida Bibi Vs Fatima Bibi
Allahabad High Court · AIR 1918 All 180 : 45 Ind. Cas. 991
Limitation Act, 1963 — Section 14Limitation Act, 1963 — Section 14Limitation Act, 1963 — Section 14
High Courts18 Mar 1918Allowed
Emperor Vs Harkesh and Another
Allahabad High Court · (1918) ILR (All) 507
High Courts18 Mar 1918
Har Kesh and Another Vs Emperor
Allahabad High Court · AIR 1918 All 134 : 45 Ind. Cas. 837
Penal Code, 1860 (IPC) — Section 366
High Courts16 Mar 1918Dismissed
Emperor Vs Bhagwani
Allahabad High Court · AIR 1918 All 228(2) : 45 Ind. Cas. 146
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts13 Mar 1918Dismissed
Debi Prasad and Another Vs Badri Parshad
Allahabad High Court · 44 Ind. Cas. 980
Limitation Act, 1963 — Section 28Limitation Act, 1963 — Section 28Limitation Act, 1963 — Section 28
High Courts13 Mar 1918Dismissed
Debi Prasad and Another Vs Badri Prasad
Allahabad High Court · AIR 1918 All 102(2) : (1918) ILR (All) 461
High Courts13 Mar 1918Dismissed
Anandi Kunwar Vs Ram Niranjan Das and Another
Allahabad High Court · (1918) ILR (All) 505 : 45 Ind. Cas. 494
High Courts09 Mar 1918
Mir Dad Khan and Another Vs Ramzan Khan and Others
Allahabad High Court · AIR 1918 All 86 : 44 Ind. Cas. 988
North Western Provinces Tenancy Act, 1901 — Section 10, 20North Western Provinces Tenancy Act, 1901 — Section 10, 20North Western Provinces Tenancy Act, 1901 — Section 10, 20
High Courts08 Mar 1918
Ishwar Prasad Vs Emperor
Allahabad High Court · AIR 1918 All 133 : 45 Ind. Cas. 149
Criminal Procedure Code, 1898 (CrPC) — Section 423(b)
High Courts07 Mar 1918Dismissed
Jassa and Others Vs Rangi Lal and Others
Allahabad High Court · AIR 1919 All 318(2) : 49 Ind. Cas. 808
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts07 Mar 1918Disposed Of
The Collector of Moradabad as Manager Vs M. Maqbul-Ul-Rahman and Others
Allahabad High Court · 45 Ind. Cas. 37
Registration Act, 1908 — Section 33, 87