High Courts25 Apr 1918Allowed
Bhup singh and Others Vs Jai Ram and Others
Allahabad High Court · AIR 1918 All 384(2) : 46 Ind. Cas. 387
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,758 of 5,023
High Courts25 Apr 1918Allowed
Mohni Vs Baij Nath and Others
Allahabad High Court · AIR 1918 All 3963(1) : (1918) ILR (All) 582 : 46 Ind. Cas. 394
High Courts25 Apr 1918Dismissed
Balgobind Rai and Others Vs Sheoraj Rai
Allahabad High Court · AIR 1918 All 341 : 46 Ind. Cas. 376
Transfer of Property Act, 1882 — Section 88
High Courts25 Apr 1918Dismissed
Sajjadi Begam Vs Dilawar Husain and Others
Allahabad High Court · AIR 1918 All 98 : (1918) ILR (All) 579
High Courts23 Apr 1918
Sahdeo Rai Vs Emperor
Allahabad High Court · 46 Ind. Cas. 522
Penal Code, 1860 (IPC) — Section 173
High Courts22 Apr 1918
Dhara Singh Vs Gayan Chand
Allahabad High Court · AIR 1918 All 186(1) : 45 Ind. Cas. 761
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Apr 1918Allowed
Jai Kishan Singh Vs Naulakhi Kunwar and Others
Allahabad High Court · (1918) ILR (All) 575
High Courts20 Apr 1918
Naulakhi Kuar and Others Vs Jai Kishen Singh
Allahabad High Court · AIR 1918 All 255 : 46 Ind. Cas. 905
High Courts19 Apr 1918Dismissed
Chabraj Singh and Others Vs Mahesh Narain Singh and Others
Allahabad High Court · AIR 1918 All 259 : (1918) ILR (All) 572 : 46 Ind. Cas. 976
High Courts18 Apr 1918Dismissed
Emperor Vs Amir Hasan Khan
Allahabad High Court · (1918) ILR (All) 569
High Courts18 Apr 1918Dismissed
Kalyan Das and Others Vs Maqbul Ahmad and Others
Allahabad High Court · (1918) ILR (All) 497
High Courts18 Apr 1918
Amir Hasan Khan Vs Emperor
Allahabad High Court · 46 Ind. Cas. 150
Uttar Pradesh Municipalities Act, 1916 — Section 307(b)
High Courts17 Apr 1918
Kure and Others Vs Emperor
Allahabad High Court · AIR 1919 All 379 : 51 Ind. Cas. 677
Penal Code, 1860 (IPC) — Section 149, 325
High Courts16 Apr 1918Allowed
Inayat-Ullah Khan Vs Hashmat-Ullah Khan
Allahabad High Court · 46 Ind. Cas. 193
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts15 Apr 1918Dismissed
Sukru Vs Emperor
Allahabad High Court · AIR 1918 All 181(1) : 46 Ind. Cas. 294
High Courts15 Apr 1918Disposed Of
Surendra Nath Mukerji Vs Emperor
Allahabad High Court · AIR 1918 All 160 : 47 Ind. Cas. 659
Evidence Act, 1872 — Section 25, 27
High Courts15 Apr 1918
Hardwari Lal and Others Vs Ram Dulari
Allahabad High Court · (1918) ILR (All) 605
High Courts15 Apr 1918
Ram Das and Others Vs Emperor
Allahabad High Court · AIR 1918 All 124 : 46 Ind. Cas. 302
Uttar Pradesh Excise Act, 1910 — Section 64(c)