COURT ARCHIVE

Allahabad High Court judgments

1,00,452 judgments · page 4,759 of 5,023

High Courts15 Apr 1918

Emperor Vs Ram Das and Others

Allahabad High Court · (1918) ILR (All) 563

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High Courts13 Apr 1918Allowed

Jai Narain Lal and Others Vs Emperor

Allahabad High Court · AIR 1918 All 106 : 46 Ind. Cas. 407

Criminal Procedure Code, 1898 (CrPC) — Section 435

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High Courts12 Apr 1918

Umrao Singh and Another Vs Umrao Singh

Allahabad High Court · AIR 1918 All 356 : 47 Ind. Cas. 905

Partition Act, 1893 — Section 2, 3

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High Courts11 Apr 1918Dismissed

Karim-ud-din Vs Emperor

Allahabad High Court · 47 Ind. Cas. 867

Penal Code, 1860 (IPC) — Section 408

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High Courts11 Apr 1918

Radhe Shiam Vs Behari Lal

Allahabad High Court · (1918) ILR (All) 558

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High Courts10 Apr 1918Dismissed

Mohammad Iltifat Husain Vs Alim-un-nissa and Others

Allahabad High Court · 47 Ind. Cas. 562

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6

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High Courts10 Apr 1918Dismissed

Muhammad Iltifat Husain Vs Alim-Un-Nissa Bibi and Others

Allahabad High Court · AIR 1918 All 105 : (1918) ILR (All) 551

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High Courts10 Apr 1918Dismissed

Hashmi Begam and Others Vs Suraj Bhan, Muhammad Tawakkul Husain and Another

Allahabad High Court · (1918) ILR (All) 555

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High Courts10 Apr 1918

Suraj Bhan Vs Hashim Begam and Others

Allahabad High Court · AIR 1918 All 319 : 47 Ind. Cas. 903

Contract Act, 1872 — Section 70

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High Courts06 Apr 1918Allowed

Abdul Rashid Vs Emperor

Allahabad High Court · AIR 1918 All 109(2) : 46 Ind. Cas. 402

Penal Code, 1860 (IPC) — Section 482

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High Courts06 Apr 1918Dismissed

Musammat Fatima Bibi and Others Vs Ram Narain Sahu and Others

Allahabad High Court · AIR 1919 All 420 : 51 Ind. Cas. 646

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Registration Act, 1908 — Section 34

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High Courts06 Apr 1918

Ram Narain Sahu and Others Vs Musleha Bibi and Others Vs In Re: Muhammad Jamil-Ullah and Others

Allahabad High Court · (1918) ILR (All) 536

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High Courts04 Apr 1918Dismissed

Deo Saran Tewari Vs Emperor

Allahabad High Court · AIR 1918 All 320(1) : 46 Ind. Cas. 48

Criminal Procedure Code, 1898 (CrPC) — Section 195, 487Penal Code, 1860 (IPC) — Section 174

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High Courts03 Apr 1918Dismissed

Chaturi Singh Vs Musamaut Rania and Another

Allahabad High Court · AIR 1918 All 290(2) : (1918) ILR (All) 525

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High Courts03 Apr 1918

Chaturi Singh Vs Ramia and Another

Allahabad High Court · 46 Ind. Cas. 893

Civil Procedure Code, 1908 (CPC) — Section 150Presidency Small Cause Courts Act, 1882 — Section 35

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High Courts03 Apr 1918

Bhagwana Vs Emperor

Allahabad High Court · AIR 1918 All 130 : 45 Ind. Cas. 513

Criminal Tribes Act, 1911 — Section 23Penal Code, 1860 (IPC) — Section 457

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High Courts02 Apr 1918

Nathu and Another Vs Musammat Tulsha

Allahabad High Court · AIR 1918 All 342(2) : 45 Ind. Cas. 728

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High Courts22 Mar 1918Dismissed

Chhote Lal Vs Emperor

Allahabad High Court · AIR 1919 All 249 : 45 Ind. Cas. 500

Criminal Procedure Code, 1898 (CrPC) — Section 437

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High Courts22 Mar 1918Allowed

Gumanan and Others Vs Jahangira

Allahabad High Court · AIR 1918 All 393 : 46 Ind. Cas. 186

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High Courts22 Mar 1918Dismissed

The Bhargava Commercial Bank Vs Kunj Behari Lal

Allahabad High Court · (1918) ILR (All) 522

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