COURT ARCHIVE

Allahabad High Court judgments

1,00,452 judgments · page 4,757 of 5,023

High Courts04 May 1918Dismissed

Muhammad Ali Khan Vs Raja Ram Singh

Allahabad High Court · 45 Ind. Cas. 1006

Criminal Procedure Code, 1898 (CrPC) — Section 250Criminal Procedure Code, 1898 (CrPC) — Section 250Criminal Procedure Code, 1898 (CrPC) — Section 250

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High Courts04 May 1918Disposed Of

In Re: Babu Har Prasad Singh, Vakil of Banda

Allahabad High Court · AIR 1918 All 136 : 46 Ind. Cas. 819

Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 330

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High Courts04 May 1918

Bhagwan Din and Others Vs Emperor

Allahabad High Court · AIR 1918 All 365 : 46 Ind. Cas. 160

Penal Code, 1860 (IPC) — Section 447

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High Courts04 May 1918

Mohammad Ali Khan Vs Raja Ram Singh

Allahabad High Court · AIR 1918 All 109(1) : (1918) ILR (All) 610

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High Courts03 May 1918Allowed

Doobar Tewari and Others Vs Emperor

Allahabad High Court · AIR 1918 All 216(1) : 46 Ind. Cas. 412

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High Courts03 May 1918Dismissed

Man Mohan Lal Vs Gopi Nath and Others

Allahabad High Court · AIR 1918 All 325 : 46 Ind. Cas. 103

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High Courts03 May 1918

Nanhe Vs Emperor

Allahabad High Court · AIR 1918 All 182 : 46 Ind. Cas. 295

Criminal Procedure Code, 1898 (CrPC) — Section 118, 514

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High Courts02 May 1918Dismissed

Tota Ram and Another Vs Gopal Singh

Allahabad High Court · AIR 1918 All 401(2) : 46 Ind. Cas. 76

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High Courts02 May 1918

Chitan Singh Vs Baldeo Singh and Others

Allahabad High Court · AIR 1918 All 374(1) : 46 Ind. Cas. 75

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High Courts02 May 1918

Saiyed Muhammad Razi-Ud-Din Vs Raghubir Prasad and Others

Allahabad High Court · 46 Ind. Cas. 82

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High Courts01 May 1918Dismissed

Sheo Narain and Another Vs Dildar Husain and Another

Allahabad High Court · (1919) ILR (All) 157

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57

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High Courts01 May 1918

Mewa Ram Vs Narain Das and Others

Allahabad High Court · 46 Ind. Cas. 158

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High Courts30 Apr 1918Allowed

Hingo Singh and Others Vs Jhuri Singh and Others

Allahabad High Court · AIR 1918 All 333 : 46 Ind. Cas. 390

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3

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High Courts30 Apr 1918Allowed

Jhuri Singh and Others Vs Hindu Singh and Others and Rambaz Singh and Others

Allahabad High Court · (1918) ILR (All) 590

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High Courts30 Apr 1918

Munna Lal Vs Gobaudhan

Allahabad High Court · (1918) ILR (All) 584

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High Courts30 Apr 1918

Gobardhan Vs Manna Lal

Allahabad High Court · AIR 1918 All 81(1) : 46 Ind. Cas. 559

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High Courts29 Apr 1918Allowed

The Bharatpur State Vs The Secretary of State

Allahabad High Court · AIR 1918 All 151 : 47 Ind. Cas. 823

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High Courts26 Apr 1918

Alamdar Husain Vs Moti Ram and Others

Allahabad High Court · AIR 1918 All 337 : 46 Ind. Cas. 382

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High Courts25 Apr 1918Allowed

Mohammad Zaki Vs The Municipal Board of Mainpuri

Allahabad High Court · AIR 1918 All 177(1) : 47 Ind. Cas. 577

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 8

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High Courts25 Apr 1918Dismissed

Khubi and Others Vs Bakhtayal

Allahabad High Court · AIR 1918 All 407 : 46 Ind. Cas. 414

Criminal Procedure Code, 1898 (CrPC) — Section 522

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