High Courts17 May 1918Disposed Of
The Secretary of State for India in Council and Another Vs Munshi Qamar Ali
Allahabad High Court · AIR 1919 All 360 : 51 Ind. Cas. 501
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,756 of 5,023
High Courts16 May 1918
Jwala Prasad and Another Vs East Indian Railway Company
Allahabad High Court · AIR 1918 All 415(1) : 46 Ind. Cas. 99
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 May 1918Dismissed
Ram Chandra Naik Kalia Vs Raghunath Saran Singh Deo and Another
Allahabad High Court · AIR 1918 All 327 : 46 Ind. Cas. 101
High Courts11 May 1918Disposed Of
Narain das Vs Het Singh and Others
Allahabad High Court · AIR 1918 All 241 : (1918) ILR (All) 637 : 46 Ind. Cas. 925
High Courts11 May 1918
Deodatt Singh Vs Ram Charrittar Jati
Allahabad High Court · AIR 1918 All 278 : 46 Ind. Cas. 897
High Courts10 May 1918Allowed
Kalka Bakhsh Singh and Others Vs Ram Oharan and Others
Allahabad High Court · (1918) ILR (All) 630
High Courts10 May 1918
Kalika Baksh Singh and Others Vs Ram Charan and Others
Allahabad High Court · AIR 1918 All 183(2) : 46 Ind. Cas. 584
Limitation Act, 1963 — Section 7
High Courts09 May 1918Allowed
Ram Richcha Prasad Tewari and Others Vs Raghunath Prasad Tewari and Others
Allahabad High Court · AIR 1918 All 379 : 46 Ind. Cas. 83
High Courts09 May 1918Dismissed
Sundar Kunwar Vs Ram Ghulam and Others
Allahabad High Court · AIR 1918 All 286 : (1918) ILR (All) 626 : 46 Ind. Cas. 900
High Courts09 May 1918
Jaguji Rai and Another Vs Emperor
Allahabad High Court · AIR 1918 All 93 : 47 Ind. Cas. 73
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts09 May 1918
Jaimal Singh Vs Shib Saran Singh and Another
Allahabad High Court · AIR 1918 All 427 : 46 Ind. Cas. 115
High Courts08 May 1918Allowed
Makhan Singh Vs Jahan Kuar and Another
Allahabad High Court · AIR 1918 All 381(2) : 46 Ind. Cas. 97
High Courts08 May 1918
Lachhmi Kunwar Vs Durgai Kunwar
Allahabad High Court · AIR 1918 All 74 : 46 Ind. Cas. 566
High Courts07 May 1918Dismissed
Het Ram Vs Ganga Sahai and Others
Allahabad High Court · (1918) ILR (All) 615
High Courts07 May 1918Allowed
Lalta Prasad Chaudhri Vs Gokul Prasad and Others
Allahabad High Court · (1918) ILR (All) 617
High Courts07 May 1918
Lalta Prasad Chaudhry Vs Gokul Prasad and Others
Allahabad High Court · AIR 1918 All 429(1) : 46 Ind. Cas. 125
High Courts06 May 1918Dismissed
Jhunku Lal Vs Bisheshar Das and Another
Allahabad High Court · AIR 1918 All 418 : 46 Ind. Cas. 71
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 May 1918Dismissed
Jaint Singh and Others Vs Gosain
Allahabad High Court · AIR 1918 All 369(2) : 46 Ind. Cas. 85
High Courts06 May 1918
Bisheshar Das and Another Vs Jhunku Lal
Allahabad High Court · (1918) ILR (All) 612
High Courts04 May 1918Dismissed
Raja Ram Singh Vs Emperor
Allahabad High Court · AIR 1918 All 125 : 45 Ind. Cas. 1005
Penal Code, 1860 (IPC) — Section 500Penal Code, 1860 (IPC) — Section 500Penal Code, 1860 (IPC) — Section 500