High Courts27 Jun 1918
Aziz-Ur-Rahman Vs Hansa
Allahabad High Court · AIR 1918 All 417 : (1918) ILR (All) 670
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,754 of 5,023
High Courts26 Jun 1918Dismissed
Tamiz-Un-Nissa Bibi and Another Vs Najju Khan and Another
Allahabad High Court · AIR 1918 All 92 : (1918) ILR (All) 668
High Courts26 Jun 1918Allowed
Nasiruddin Husain Vs Ashfaq Husain
Allahabad High Court · AIR 1918 All 71 : 46 Ind. Cas. 747
High Courts26 Jun 1918Disposed Of
Lachmi Narain Dube Vs Kishan Lal and Another
Allahabad High Court · (1918) ILR (All) 665
High Courts26 Jun 1918Disposed Of
Tamiz-un-Nissa Bibi and Another Vs Najju and Another
Allahabad High Court · 48 Ind. Cas. 38
High Courts26 Jun 1918
Lachmi Narain Dube Vs Kishun Lall and Another
Allahabad High Court · AIR 1918 All 308 : 46 Ind. Cas. 733
Provincial Insolvency Act, 1920 — Section 6(3)
High Courts26 Jun 1918
Sukh Lal Vs Nannoon Prasad
Allahabad High Court · AIR 1918 All 355(2) : 46 Ind. Cas. 647
High Courts15 Jun 1918Disposed Of
Syed Ali Raza Vs Sanwal Das and Others
Allahabad High Court · 48 Ind. Cas. 212
High Courts15 Jun 1918Dismissed
Ali Raza Vs Sanwal Das and Others
Allahabad High Court · (1919) ILR (All) 34
High Courts14 Jun 1918Allowed
Baldeva Vs Panna Lal
Allahabad High Court · AIR 1918 All 79(1) : 46 Ind. Cas. 563
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts14 Jun 1918Dismissed
Karan Singh and Others Vs Jamna Prasad
Allahabad High Court · (1919) ILR (All) 28
High Courts14 Jun 1918
Jumna Prasad Vs Karan Singh and Others
Allahabad High Court · AIR 1918 All 14 : 46 Ind. Cas. 338
High Courts13 Jun 1918Dismissed
Kedar Nath Vs Emperor
Allahabad High Court · AIR 1918 All 99 : 46 Ind. Cas. 514
United Provinces Prevention of Adulteration Act, 1912 — Section 4
High Courts10 Jun 1918
Pahladi Lal Vs Musammat Laraiti and Others
Allahabad High Court · AIR 1919 All 450 : (1919) ILR (All) 22 : 48 Ind. Cas. 200
High Courts08 Jun 1918Dismissed
Chaitan Lal Vs Emperor
Allahabad High Court · AIR 1918 All 100(1) : 46 Ind. Cas. 410
Criminal Procedure Code, 1898 (CrPC) — Section 435Penal Code, 1860 (IPC) — Section 182
High Courts07 Jun 1918Dismissed
Mata Badal Singh and Others Vs Gourish Narain Singh and Another
Allahabad High Court · AIR 1918 All 240 : 46 Ind. Cas. 920
High Courts07 Jun 1918Dismissed
Gourish Narain Singh and Another Vs Matabadal Singh and Another
Allahabad High Court · (1918) ILR (All) 656