High Courts19 Jul 1918
Ramzan Vs Bhukhal Rai and Others
Allahabad High Court · AIR 1918 All 226(1) : 47 Ind. Cas. 852
North Western Provinces Tenancy Act, 1901 — Section 20
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,753 of 5,023
High Courts17 Jul 1918Dismissed
Surajbali Singh and Others Vs Mohammad Nasir and Others
Allahabad High Court · AIR 1918 All 227 : 48 Ind. Cas. 220
High Courts15 Jul 1918Dismissed
Balwant Singh Vs Joti Prasad and Others
Allahabad High Court · 47 Ind. Cas. 599
Transfer of Property Act, 1882 — Section 6(a)
High Courts06 Jul 1918Dismissed
Ishwari Dutt Vs Emperor
Allahabad High Court · AIR 1918 All 257 : 46 Ind. Cas. 701
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts04 Jul 1918Disposed Of
Emperor Vs Gulab and Others
Allahabad High Court · AIR 1918 All 420 : (1918) ILR (All) 686 : 47 Ind. Cas. 805
High Courts04 Jul 1918
Mahant Darshan Das Vs The Collector of Meerut and Another
Allahabad High Court · AIR 1918 All 218 : 47 Ind. Cas. 850
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts02 Jul 1918Dismissed
Wazir Ali and Another Vs Ali Islam
Allahabad High Court · AIR 1918 All 386 : 47 Ind. Cas. 833
High Courts02 Jul 1918Dismissed
Kishore Singh and Others Vs Bahadur Singh and Others
Allahabad High Court · AIR 1918 All 49(2) : 48 Ind. Cas. 470
High Courts02 Jul 1918Dismissed
Ali Islam Vs Wazir Ali and Another
Allahabad High Court · (1918) ILR (All) 683
High Courts02 Jul 1918Dismissed
Bahadur Singh and Another Vs Kishore Singh and Others
Allahabad High Court · (1919) ILR (All) 97
High Courts01 Jul 1918Disposed Of
Lala Ram Vs Thakur Prasad
Allahabad High Court · AIR 1918 All 305 : (1918) ILR (All) 680 : 47 Ind. Cas. 947
High Courts01 Jul 1918Allowed
Kanhai Lal and Others Vs Ganga, Dhanno and Others
Allahabad High Court · (1919) ILR (All) 154
High Courts29 Jun 1918Allowed
Hirdey Narain Vs Alam Singh
Allahabad High Court · AIR 1918 All 13 : 48 Ind. Cas. 353
Limitation Act, 1963 — Section 4
High Courts29 Jun 1918
Bihari Lal Vs Baldeo Narain and Others
Allahabad High Court · AIR 1918 All 422 : (1918) ILR (All) 674
High Courts28 Jun 1918Dismissed
Nand Lal Singh Vs Beni Madho Singh and Others
Allahabad High Court · (1918) ILR (All) 672
High Courts28 Jun 1918Dismissed
Nannhu and Others Vs Sri Thakurji Maharaj and Others
Allahabad High Court · AIR 1918 All 23 : (1919) ILR (All) 37 : 46 Ind. Cas. 764
High Courts28 Jun 1918
Nandlal Singh Vs Beni Madho Singh and Others
Allahabad High Court · AIR 1918 All 328 : 47 Ind. Cas. 980
High Courts27 Jun 1918Dismissed
Firm Bhagwan Das Gondka Vs Firm Ram Kumar Ramesher Das
Allahabad High Court · AIR 1918 All 303(2) : 46 Ind. Cas. 660
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 11
High Courts27 Jun 1918Disposed Of
Azizur Rahman Vs Hansa
Allahabad High Court · 47 Ind. Cas. 441
Workmans Breach of Contract Act, 1859 — Section 1, 2