High Courts02 Aug 1918Allowed
Raghubtandan Ahir and Others Vs Sheo Nandan Ahir
Allahabad High Court · AIR 1919 All 170 : 46 Ind. Cas. 306
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,752 of 5,023
High Courts02 Aug 1918Allowed
Ragunandan Ahir and Another Vs Sheonandan Ahir
Allahabad High Court · (1919) ILR (All) 182
Specific Relief Act, 1877 — Section 42
High Courts01 Aug 1918Dismissed
Rushan Lal and Others Vs Kanhaiya Lal and Others
Allahabad High Court · 47 Ind. Cas. 845
Limitation Act, 1908 — Section 20
High Courts01 Aug 1918
Dildar Husain and Another Vs Sheo Narain and Another
Allahabad High Court · 49 Ind. Cas. 113
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57
High Courts31 Jul 1918
Bhagwati Vs Emperor
Allahabad High Court · AIR 1918 All 60 : 48 Ind. Cas. 481
Criminal Procedure Code, 1898 (CrPC) — Section 512
High Courts30 Jul 1918Dismissed
Tamiz-Un-Nissa Bibi Vs Mahmud Ali
Allahabad High Court · (1919) ILR (All) 51
High Courts30 Jul 1918Dismissed
Ram Faqir Vs Bindeshri Singh and Another
Allahabad High Court · AIR 1918 All 52 : (1919) ILR (All) 54 : 47 Ind. Cas. 837
High Courts30 Jul 1918Allowed
Munna Singh Vs Ausan Singh and Others
Allahabad High Court · AIR 1918 All 12 : (1919) ILR (All) 108 : 48 Ind. Cas. 422
Specific Relief Act, 1877 — Section 9
High Courts30 Jul 1918
Mahmud Ali Vs Tamiz-un-nissa Bibi
Allahabad High Court · AIR 1918 All 9 : 47 Ind. Cas. 842
High Courts26 Jul 1918Disposed Of
Hasan Ali Khan Vs Azharul Hasan and Others
Allahabad High Court · 48 Ind. Cas. 367
High Courts26 Jul 1918Allowed
Hasan Ali Khan Vs Azhar-Ul-Hasan and Others
Allahabad High Court · (1919) ILR (All) 45
High Courts26 Jul 1918
Data Din Vs Nanku and Others
Allahabad High Court · AIR 1918 All 397 : 47 Ind. Cas. 864
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Jul 1918Dismissed
Chiranji Lal and Another Vs Behari Lal and Others
Allahabad High Court · AIR 1918 All 245 : 48 Ind. Cas. 124
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts24 Jul 1918Dismissed
Muhammad Abdul Rashid Ali Khan Vs Budh Sen and Another
Allahabad High Court · AIR 1918 All 367 : 47 Ind. Cas. 885
High Courts24 Jul 1918
Pule Bishunath Rai Vs Bramhanand Swami
Allahabad High Court · AIR 1918 All 208 : 47 Ind. Cas. 830
High Courts23 Jul 1918Dismissed
Chunni Lal Birj Lal Vs Makhan Lal Parsotam Das
Allahabad High Court · (1919) ILR (All) 42
High Courts20 Jul 1918Dismissed
Nanhey Mal Vs Chait Ram and Another
Allahabad High Court · AIR 1918 All 20 : 48 Ind. Cas. 364
Negotiable Instruments Act, 1881 (NI) — Section 64