High Courts09 Nov 1918Allowed
Parsotam Das and Another Vs Jagan Nath and Others
Allahabad High Court · 50 Ind. Cas. 357
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,750 of 5,023
High Courts08 Nov 1918Dismissed
Laik Singh Vs Emperor
Allahabad High Court · AIR 1919 All 185(2) : 46 Ind. Cas. 169
Penal Code, 1860 (IPC) — Section 299, 326
High Courts05 Nov 1918
Subh Karan Rai and Others Vs Rupan Rai and Others and Banwari Rai and Others
Allahabad High Court · (1919) ILR (All) 207
Civil Procedure Code, 1908 (CPC) — Section 54Specific Relief Act, 1877 — Section 42
High Courts01 Nov 1918
Maharaj Singh and Another Vs Lalta Prasad and Others
Allahabad High Court · AIR 1919 All 74 : 57 Ind. Cas. 774
High Courts01 Nov 1918
Guddar Mal Vs Het Ram
Allahabad High Court · AIR 1919 All 263 : 50 Ind. Cas. 87
High Courts30 Oct 1918
Sundar Bai Vs Basdeo Singh and Others
Allahabad High Court · 50 Ind. Cas. 109
Civil Procedure Code, 1908 (CPC) — Section 47Specific Relief Act, 1877 — Section 42Civil Procedure Code, 1908 (CPC) — Section 47
High Courts29 Oct 1918Dismissed
Sakhawat Ali Vs Radha Mohan and Another
Allahabad High Court · AIR 1919 All 284 : 49 Ind. Cas. 816
Provincial Insolvency Act, 1920 — Section 22, 46
High Courts29 Oct 1918Dismissed
Radha Mohan and Another Vs Sakhawat Ali
Allahabad High Court · (1919) ILR (All) 243
Provincial Insolvency Act, 1920 — Section 22
High Courts28 Oct 1918Dismissed
Nelin Kumar Mukerji and Another Vs Mannu Lal and Another and Shankar Lal and Others
Allahabad High Court · (1919) ILR (All) 200
High Courts28 Oct 1918Dismissed
Mangal Prasad and Another Vs Brij Narain Rai and Sita Ram and Another
Allahabad High Court · (1919) ILR (All) 235
High Courts28 Oct 1918
Brij Narain Rai Vs Mangal Prasad and Another
Allahabad High Court · AIR 1919 All 324 : 50 Ind. Cas. 101
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 4Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 4Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 4
High Courts26 Oct 1918Dismissed
Kalyan Singh and Another Vs Allah Diya
Allahabad High Court · AIR 1918 All 221(1) : 48 Ind. Cas. 476
Letters Patent Act, 1865 — Section 10
High Courts23 Oct 1918Dismissed
Sheoraj Ram Teli Vs Mahadeo Kori
Allahabad High Court · (1919) ILR (All) 169
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Stamp Act, 1899 — Section 12
High Courts23 Oct 1918Allowed
Mannu Lal and Another Vs Nelin Kumar Mukerji and Others
Allahabad High Court · AIR 1918 All 21(2) : 48 Ind. Cas. 443
High Courts23 Oct 1918
Mahadeo Kori Vs Sheoraj Ram Teli
Allahabad High Court · AIR 1919 All 196 : 52 Ind. Cas. 974
Stamp Act, 1899 — Section 12
High Courts23 Oct 1918Dismissed
Dulli Vs Emperor
Allahabad High Court · AIR 1918 All 65 : 48 Ind. Cas. 502
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302