High Courts07 Dec 1918
Sarju and Another Vs Emperor
Allahabad High Court · AIR 1919 All 220 : 49 Ind. Cas. 654
Criminal Procedure Code, 1898 (CrPC) — Section 117Evidence Act, 1872 — Section 30
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,749 of 5,023
High Courts07 Dec 1918
Narain Das Vs Dilawar and Others
Allahabad High Court · AIR 1919 All 448 : 52 Ind. Cas. 880
Evidence Act, 1872 — Section 71
High Courts05 Dec 1918Dismissed
Sundar Pande and Others Vs Musammat Kumari
Allahabad High Court · AIR 1919 All 355 : 50 Ind. Cas. 935
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts03 Dec 1918Dismissed
Mohammad Ehtisham Ali Vs Lalji Singh and Others
Allahabad High Court · AIR 1919 All 146 : 49 Ind. Cas. 362
High Courts03 Dec 1918Dismissed
Lalji Singh and Others Vs Muhammad Ehtisham Ali and Nabbu Randu
Allahabad High Court · (1919) ILR (All) 226
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Nov 1918Disposed Of
Bhola Nathtewari and Others Vs Suraj Bali Rai and Others
Allahabad High Court · 49 Ind. Cas. 357
High Courts30 Nov 1918Dismissed
Suraj Bali Rai and Others Vs Bhola Nath Tiwari and Others
Allahabad High Court · (1919) ILR (All) 223
High Courts28 Nov 1918Allowed
Bhim Singh Vs Emperor
Allahabad High Court · AIR 1919 All 207 : 49 Ind. Cas. 494
Criminal Procedure Code, 1898 (CrPC) — Section 165, 94Penal Code, 1860 (IPC) — Section 353
High Courts28 Nov 1918
Mukat Lal Vs Gopal Sarup
Allahabad High Court · AIR 1918 All 63 : (1919) ILR (All) 219 : 48 Ind. Cas. 815
High Courts28 Nov 1918
Emperor Vs Gopal Das and Another
Allahabad High Court · (1919) ILR (All) 217
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts28 Nov 1918
Mula Vs Emperor
Allahabad High Court · AIR 1919 All 159 : 49 Ind. Cas. 98
Penal Code, 1860 (IPC) — Section 211
High Courts28 Nov 1918
Gopal Das and Another Vs Emperor
Allahabad High Court · AIR 1919 All 308 : 49 Ind. Cas. 774
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts26 Nov 1918Dismissed
Mansa Ram and Another Vs Emperor
Allahabad High Court · 50 Ind. Cas. 351
Public Gambling Act, 1867 — Section 4
High Courts20 Nov 1918Disposed Of
Ram Singh and Others Vs Baij Nath and Others
Allahabad High Court · AIR 1919 All 126 : 49 Ind. Cas. 353
Transfer of Property Act, 1882 — Section 60
High Courts16 Nov 1918Dismissed
Taimur Ali Shah and Another Vs Shah Mohammad Khan and Others
Allahabad High Court · 57 Ind. Cas. 346
High Courts16 Nov 1918Disposed Of
Taimur Ali Shah and Another Vs Shah Muhammad Khan and Others
Allahabad High Court · AIR 1919 All 60 : (1919) ILR (All) 211
Uttar Pradesh Land Revenue Act, 1901 — Section 233(k)
High Courts15 Nov 1918Dismissed
Bupan Rai and Others Vs Sub Karan Rai and Others
Allahabad High Court · 49 Ind. Cas. 367
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18(1), 54Specific Relief Act, 1877 — Section 42
High Courts11 Nov 1918Dismissed
In Re: D. MacIntyre
Allahabad High Court · AIR 1919 All 568 : 56 Ind. Cas. 683
High Courts11 Nov 1918Dismissed
Baljit and Others Vs Mahipat and Others
Allahabad High Court · AIR 1919 All 190 : (1919) ILR (All) 203 : 49 Ind. Cas. 118