High Courts09 Jan 1919Dismissed
Sanehi Ram Vs Emperor
Allahabad High Court · AIR 1919 All 273 : 49 Ind. Cas. 860
Factories Act, 1911 — Section 41(a)
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,747 of 5,023
High Courts09 Jan 1919Dismissed
Parsotam Das and Another Vs Jagan Nath and Others
Allahabad High Court · (1919) 01 AHC CK 0020
High Courts09 Jan 1919
Kamla Devi Vs Gur Dayal and Others
Allahabad High Court · AIR 1919 All 227 : 51 Ind. Cas. 283
High Courts08 Jan 1919Dismissed
Muhammad Habib-Ullah Vs Muhammad Shafi
Allahabad High Court · (1919) ILR (All) 324
High Courts08 Jan 1919Dismissed
Jamil Ahmad Vs Muhammad Ishaq
Allahabad High Court · AIR 1919 All 395 : (1919) ILR (All) 322 : 52 Ind. Cas. 58
High Courts08 Jan 1919Disposed Of
Dirgpal Pande Vs Mahadeo Misir and Others
Allahabad High Court · (1919) ILR (All) 356
High Courts08 Jan 1919
Mohammad Habib-Ul-Lah Vs Mohammad Shafi
Allahabad High Court · AIR 1919 All 265 : 50 Ind. Cas. 948
High Courts08 Jan 1919
Mahadeo Misir and Others Vs Dirgpal Pande
Allahabad High Court · AIR 1919 All 286 : 51 Ind. Cas. 146
North Western Provinces Rent Act, 1881 — Section 9
High Courts04 Jan 1919Allowed
Karehru and Another Vs Mathura Prasad
Allahabad High Court · AIR 1919 All 314 : 49 Ind. Cas. 747
High Courts04 Jan 1919Allowed
Bhaeat Indu and Others Vs Syed Mohammad Mustafa Khan
Allahabad High Court · 52 Ind. Cas. 836
High Courts04 Jan 1919Dismissed
Mathura Prasad Vs Karehru and Another
Allahabad High Court · (1919) ILR (All) 318
High Courts04 Jan 1919
Bharat Indu and Others Vs Syed Muhammad Mustafa Khan
Allahabad High Court · AIR 1919 All 392 : (1919) ILR (All) 316
High Courts03 Jan 1919Dismissed
Parwari Vs Emperor
Allahabad High Court · AIR 1919 All 276 : 49 Ind. Cas. 855
Criminal Procedure Code, 1898 (CrPC) — Section 155Penal Code, 1860 (IPC) — Section 499
High Courts03 Jan 1919Dismissed
Zafar Husain Vs Ummat-ur-Rahman
Allahabad High Court · AIR 1919 All 182 : 49 Ind. Cas. 256
High Courts03 Jan 1919Dismissed
Ummat-Ur-Rahman Vs Zafar Husain
Allahabad High Court · (1919) ILR (All) 278
High Courts21 Dec 1918Allowed
Mohammad Sharif Vs Radha Mohan
Allahabad High Court · 57 Ind. Cas. 760
Provincial Insolvency Act, 1920 — Section 34(1)
High Courts21 Dec 1918Disposed Of
Muhammad Sharif Vs Radha Mohan
Allahabad High Court · AIR 1919 All 68 : (1919) ILR (All) 274
Provincial Insolvency Act, 1920 — Section 34(1)
High Courts20 Dec 1918
Emperor Vs Kifayat
Allahabad High Court · AIR 1919 All 188(1) : (1919) ILR (All) 272
High Courts20 Dec 1918
Emperor Vs Kifayat and Others
Allahabad High Court · 46 Ind. Cas. 165
Public Gambling Act, 1867 — Section 8