High Courts18 Feb 1919
Kuar Misra Kashi Prasad Vs Union Bank of India Ld. and Another
Allahabad High Court · 50 Ind. Cas. 115
Civil Procedure Code, 1908 (CPC) — Section 47Companies Act, 1956 — Section 171Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,745 of 5,023
High Courts17 Feb 1919Allowed
Sheoraj Singh and Another Vs Naik Singh Sahai and Others
Allahabad High Court · AIR 1919 All 283 : (1919) ILR (All) 423
High Courts17 Feb 1919Dismissed
Deokinandan Vs Mahtab Rai
Allahabad High Court · AIR 1919 All 414 : (1919) ILR (All) 426 : 50 Ind. Cas. 200
High Courts17 Feb 1919
Sheoraj Singh and Another Vs Naik Sahai and Others
Allahabad High Court · 51 Ind. Cas. 153
High Courts15 Feb 1919Dismissed
Sundar Singh and Others Vs Jaisiri Rai
Allahabad High Court · AIR 1919 All 318(1) : 50 Ind. Cas. 50
High Courts15 Feb 1919
Musammat Barfi Vs Lala Kishorilal and Others
Allahabad High Court · AIR 1919 All 331(1) : 50 Ind. Cas. 79
Civil Procedure Code, 1908 (CPC) — Section 149Civil Procedure Code, 1908 (CPC) — Section 149Civil Procedure Code, 1908 (CPC) — Section 149
High Courts15 Feb 1919
Jai Narain and Others Vs Emperor
Allahabad High Court · AIR 1919 All 345 : 50 Ind. Cas. 171
Public Gambling Act, 1867 — Section 4Public Gambling Act, 1867 — Section 4Public Gambling Act, 1867 — Section 4
High Courts14 Feb 1919
Madho Ram Vs Jagat Singh
Allahabad High Court · AIR 1919 All 322 : 52 Ind. Cas. 18
High Courts13 Feb 1919Dismissed
Ram Bharosa Sahu Vs Musammat Kabutra
Allahabad High Court · AIR 1919 All 301 : 50 Ind. Cas. 48
High Courts11 Feb 1919
Umrao Beg Vs Mukhtar Beg and Others
Allahabad High Court · AIR 1919 All 329(1) : 50 Ind. Cas. 80
High Courts10 Feb 1919Allowed
Sri Maharaj Prabhu Narain Singh, Maharaja of Benares Vs Ramzan and Others
Allahabad High Court · AIR 1919 All 235 : 49 Ind. Cas. 865
Transfer of Property Act, 1882 — Section 40
High Courts10 Feb 1919Allowed
Parbhu Narain Singh Vs Ramzan
Allahabad High Court · (1919) ILR (All) 417
High Courts08 Feb 1919Dismissed
Ram Lal and Others Vs Emperor
Allahabad High Court · AIR 1919 All 164 : 51 Ind. Cas. 205
Workmans Breach of Contract Act, 1859 — Section 2
High Courts08 Feb 1919Disposed Of
Ali Muqtada Khan and Others Vs Abdul Hamid Khan and Others
Allahabad High Court · AIR 1919 All 162 : (1919) ILR (All) 412
High Courts08 Feb 1919
Syed Ali Muqtadi Khan and Others Vs Abdul Hamid Khan and Others
Allahabad High Court · 49 Ind. Cas. 878
Trusts Act, 1882 — Section 73
High Courts07 Feb 1919Allowed
Musammat Kadma Pasin Vs Muhammad Ali alias Chandai Mian
Allahabad High Court · AIR 1919 All 485 : 50 Ind. Cas. 134
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts07 Feb 1919Allowed
Muhammad Ali Vs Kadma Pasin
Allahabad High Court · (1919) ILR (All) 399
High Courts07 Feb 1919Allowed
Chiranji Lal Vs Naraini and Others
Allahabad High Court · (1919) ILR (All) 395 : 51 Ind. Cas. 158
High Courts04 Feb 1919Disposed Of
Brahma Nath Vs Sundar Nath
Allahabad High Court · AIR 1919 All 311(2) : 51 Ind. Cas. 170
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts30 Jan 1919Allowed
Kunj Behari Lal Rastogi Vs Babu Madhsodan Lal
Allahabad High Court · AIR 1919 All 348 : 50 Ind. Cas. 117
Provincial Insolvency Act, 1920 — Section 36Provincial Insolvency Act, 1920 — Section 36Provincial Insolvency Act, 1920 — Section 36