High Courts22 Feb 1919
Emperor Vs Musammat Mulia
Allahabad High Court · 50 Ind. Cas. 1003
Penal Code, 1860 (IPC) — Section 309, 511
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,744 of 5,023
High Courts21 Feb 1919Allowed
Jalpa Prasad Vs Emperor
Allahabad High Court · AIR 1919 All 110 : 50 Ind. Cas. 487
Evidence Act, 1872 — Section 6Evidence Act, 1872 — Section 6Evidence Act, 1872 — Section 6
High Courts21 Feb 1919Allowed
Jai Jai Ram Vs Emperor
Allahabad High Court · AIR 1919 All 316 : 50 Ind. Cas. 28
Penal Code, 1860 (IPC) — Section 193
High Courts21 Feb 1919Dismissed
Nanak Chand and Another Vs Chameli Kunwar
Allahabad High Court · AIR 1919 All 231 : 50 Ind. Cas. 777
Evidence Act, 1872 — Section 115
High Courts21 Feb 1919Dismissed
Emperor Vs Bindeshri Goshain and Another
Allahabad High Court · AIR 1919 All 266 : (1919) ILR (All) 454 : 50 Ind. Cas. 161
High Courts21 Feb 1919
Zafar Husain and Others Vs Emperor
Allahabad High Court · AIR 1919 All 375 : 50 Ind. Cas. 350
Criminal Procedure Code, 1898 (CrPC) — Section 106(3)Criminal Procedure Code, 1898 (CrPC) — Section 106(3)Criminal Procedure Code, 1898 (CrPC) — Section 106(3)
High Courts21 Feb 1919
Narain Vs Emperor
Allahabad High Court · 50 Ind. Cas. 164
Criminal Procedure Code, 1898 (CrPC) — Section 188Criminal Procedure Code, 1898 (CrPC) — Section 188Criminal Procedure Code, 1898 (CrPC) — Section 188
High Courts20 Feb 1919Allowed
Musammat Kulsumunnisa Vs Khaslat Husain and Others
Allahabad High Court · AIR 1989 All 896(2) : 50 Ind. Cas. 179
High Courts20 Feb 1919Dismissed
Todar Singh and Another Vs Thakur Kehri Singh and Another
Allahabad High Court · AIR 1919 All 340 : 50 Ind. Cas. 126
High Courts19 Feb 1919Dismissed
Musammat Ilahi Jan Vs Mohammad Ishaq Khan and Others
Allahabad High Court · AIR 1919 All 255(2) : 49 Ind. Cas. 976
High Courts18 Feb 1919Dismissed
Shaikh Fazal Ahmad Vs Tasadduq Husain
Allahabad High Court · 50 Ind. Cas. 92
High Courts18 Feb 1919Dismissed
Rati Ram Vs Nadar and Another
Allahabad High Court · AIR 1919 All 209 : 49 Ind. Cas. 990
Limitation Act, 1908 — Article 182, 6, 7
High Courts18 Feb 1919Dismissed
Syed Muhammad Kazim and Others Vs Musammat Rukia Begam
Allahabad High Court · 50 Ind. Cas. 65
Civil Procedure Code, 1908 (CPC) — Section 47(2)
High Courts18 Feb 1919Disposed Of
Rukia Begam Vs Muhammad Kasim and Others
Allahabad High Court · (1919) 02 AHC CK 0036
High Courts18 Feb 1919Dismissed
Fazal Ahmad Vs Tasadduq Husain
Allahabad High Court · AIR 1919 All 309(2) : (1919) ILR (All) 428
High Courts18 Feb 1919Allowed
Kashi Prasad Vs The Union Bank of India Limited
Allahabad High Court · AIR 1919 All 337 : (1919) ILR (All) 432
High Courts18 Feb 1919Dismissed
Emperor Vs Ram Lal and Others
Allahabad High Court · (1919) ILR (All) 390
High Courts18 Feb 1919
Nazir Begam Vs Rao Raghunath Singh and Others
Allahabad High Court · (1919) ILR (All) 571