High Courts12 Mar 1919Dismissed
Wasi Ahmad and Others Vs Maina Bibi and Others, Muhammad Fakhir and Others
Allahabad High Court · (1919) ILR (All) 538
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,742 of 5,023
High Courts12 Mar 1919
Dori Lal Vs Emperor
Allahabad High Court · AIR 1919 All 217(1) : 50 Ind. Cas. 667
Penal Code, 1860 (IPC) — Section 415, 420Penal Code, 1860 (IPC) — Section 415, 420Penal Code, 1860 (IPC) — Section 415, 420
High Courts11 Mar 1919Dismissed
Bhukhi Sahu Vs Kodai Panday and Others
Allahabad High Court · AIR 1919 All 238 : 50 Ind. Cas. 814
Contract Act, 1872 — Section 16
High Courts11 Mar 1919Dismissed
Tabeya Bibi Vs Wali Bandi Bibi
Allahabad High Court · (1919) ILR (All) 534
High Courts11 Mar 1919Dismissed
Gokul Prasad Vs Khalil-Ur-Rahman
Allahabad High Court · (1919) ILR (All) 526
High Courts11 Mar 1919Dismissed
Bhikhi Sahu Vs Kodai Pande and Others
Allahabad High Court · (1919) ILR (All) 523
High Courts11 Mar 1919Dismissed
Ram Singh and Others Vs Chet Ram and Others
Allahabad High Court · AIR 1919 All 415 : (1919) ILR (All) 529 : 51 Ind. Cas. 119
High Courts11 Mar 1919
Musammat Wali Bandi Bibi Vs Musammat Tabeya Bibi
Allahabad High Court · AIR 1919 All 320 : 50 Ind. Cas. 919
High Courts11 Mar 1919
Molvi Khalil-Ul-Rahman Vs Gokul Chand
Allahabad High Court · 50 Ind. Cas. 772
Civil Procedure Code, 1908 (CPC) — Section 65
High Courts10 Mar 1919Dismissed
Sheomangal and Others Vs Dil Raj and Others
Allahabad High Court · AIR 1919 All 269 : 50 Ind. Cas. 886
High Courts10 Mar 1919Dismissed
Lakshmi Ram Jani and Others Vs Hari Ram Dube
Allahabad High Court · AIR 1919 All 351(2) : 52 Ind. Cas. 25
High Courts07 Mar 1919Dismissed
Fauja alias Faiz Mohammad Vs Emperor
Allahabad High Court · 50 Ind. Cas. 833
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234
High Courts07 Mar 1919Allowed
Durga Das alias Durga Parsad and Another Vs Jai Narain and Others
Allahabad High Court · AIR 1919 All 350 : 50 Ind. Cas. 156
Civil Procedure Code, 1908 (CPC) — Section 16Civil Procedure Code, 1908 (CPC) — Section 16Civil Procedure Code, 1908 (CPC) — Section 16
High Courts07 Mar 1919Allowed
Krishna Pal Singh and Others Vs Desraj Ranjit Singh and Others
Allahabad High Court · (1919) ILR (All) 517
High Courts07 Mar 1919
Jai Kali Vs Baldeo Singh and Others
Allahabad High Court · AIR 1919 All 189 : (1919) ILR (All) 515
High Courts07 Mar 1919
Musammat Jai Kali Vs Baldeo Singh and Others
Allahabad High Court · 50 Ind. Cas. 883
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts07 Mar 1919
Rai Krishnapal Singh and Others Vs Dr. D.L. Ranjit Singh and Others
Allahabad High Court · AIR 1919 All 198 : 50 Ind. Cas. 895
Civil Procedure Code, 1908 (CPC) — Section 2(12)
High Courts05 Mar 1919Dismissed
Muhammad Niazullah Khan Vs Jai Ram alias Ram Chandra
Allahabad High Court · AIR 1919 All 388 : 50 Ind. Cas. 140
Criminal Procedure Code, 1898 (CrPC) — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts05 Mar 1919Dismissed
Jai Ram Vs Muhammad Niaz Khan
Allahabad High Court · (1919) ILR (All) 503
High Courts05 Mar 1919Disposed Of
Kali Prasad Misir and Others Vs Harbans Misir and Others
Allahabad High Court · AIR 1919 All 383 : (1919) ILR (All) 509