High Courts05 May 1919

Chabli Vs Parmal

Allahabad High Court · AIR 1919 All 371 : 51 Ind. Cas. 919

Transfer of Property Act, 1882 — Section 6(a)
High Courts11 Apr 1919Allowed

Gaddar Vs Kalla and Others

Allahabad High Court · AIR 1919 All 223(2) : 50 Ind. Cas. 646

Easements Act, 1882 — Section 13Easements Act, 1882 — Section 13Easements Act, 1882 — Section 13