High Courts22 May 1919Dismissed
Gokul Chand and Others Vs Mathura Prasad
Allahabad High Court · (1919) ILR (All) 654
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,739 of 5,023
High Courts22 May 1919
Shanker Lal and Others Vs Emperor through Bikram Singh
Allahabad High Court · AIR 1919 All 205 : 51 Ind. Cas. 473
Criminal Procedure Code, 1898 (CrPC) — Section 125
High Courts22 May 1919
Mathra Prasad Vs Gokal Chand and Another
Allahabad High Court · AIR 1919 All 217(2) : 51 Ind. Cas. 548
High Courts22 May 1919
Emperor Vs Shankar Lal and Others
Allahabad High Court · (1919) ILR (All) 651
Criminal Procedure Code, 1898 (CrPC) — Section 107, 125
High Courts21 May 1919Disposed Of
Parmeshwari Das Vs Jagan Nath and Others
Allahabad High Court · AIR 1919 All 315 : 51 Ind. Cas. 163
Criminal Procedure Code, 1898 (CrPC) — Section 403
High Courts21 May 1919
Abdul Baqi Khan Vs Siraj-Ul-Hasan and Others
Allahabad High Court · AIR 1919 All 367 : (1919) ILR (All) 646
High Courts21 May 1919Dismissed
Mohammad Abdul Baqi Khan Vs Dr. Siraj-Ul-Hasan and Others
Allahabad High Court · 52 Ind. Cas. 67
High Courts20 May 1919Dismissed
Kalyan Mal and Others Vs Kishen Chand
Allahabad High Court · 55 Ind. Cas. 45
Limitation Act, 1963 — Article 145, 49
High Courts20 May 1919Dismissed
Kalyan Mal and Another Vs Kishan Chand
Allahabad High Court · AIR 1919 All 102 : (1919) ILR (All) 643
Contract Act, 1872 — Section 43Limitation Act, 1963 — Section 10
High Courts20 May 1919
Rampat Rai Vs Harihar Rai and Another
Allahabad High Court · AIR 1919 All 447(1) : 95 Ind. Cas. 405
High Courts14 May 1919Dismissed
Ford Macdonald and Company Limited Vs Puran Mal
Allahabad High Court · (1919) ILR (All) 635
Trusts Act, 1882 — Section 88
High Courts14 May 1919Disposed Of
Jauhari Singh Vs Ganga Sahai and Another
Allahabad High Court · AIR 1919 All 275 : (1919) ILR (All) 631 : 51 Ind. Cas. 107
Transfer of Property Act, 1882 — Section 67
High Courts14 May 1919Disposed Of
Puran Mal Vs Ford and Macdonald and Company, Ltd.
Allahabad High Court · AIR 1919 All 440 : 52 Ind. Cas. 373
Trusts Act, 1882 — Section 88
High Courts13 May 1919Dismissed
Hoti Lal Vs Chuttan Lal
Allahabad High Court · AIR 1919 All 262 : 51 Ind. Cas. 15
North Western Provinces Tenancy Act, 1901 — Section 33
High Courts08 May 1919Allowed
Jwala Singh and Others Vs Sardar and Others
Allahabad High Court · AIR 1919 All 317 : 51 Ind. Cas. 216
High Courts08 May 1919Dismissed
Sardar and Others Vs Jwala Singh and Others
Allahabad High Court · (1919) ILR (All) 629
High Courts07 May 1919Dismissed
L. Ram Chander Sarup Vs Munshi Mazhar Hussain and Others
Allahabad High Court · AIR 1919 All 264 : 51 Ind. Cas. 55
Civil Procedure Code, 1908 (CPC) — Section 152Provincial Insolvency Act, 1920 — Section 24
High Courts07 May 1919Dismissed
Bindeshri rai and Others Vs Jhumak Rai and Another
Allahabad High Court · (1919) ILR (All) 626
High Courts07 May 1919
Jhumak Rai and Another Vs Bindeshri Rai and Others
Allahabad High Court · AIR 1919 All 272 : 51 Ind. Cas. 125
High Courts06 May 1919Allowed
L. Pearey Lal Vs Muir Mills Company, Ltd.
Allahabad High Court · AIR 1919 All 240 : 51 Ind. Cas. 322
Companies Act, 1956 — Section 38