High Courts05 Mar 1919
Kali Prasad Misir and Others Vs Harbans Misir alias Dhullu Misir and Others
Allahabad High Court · 50 Ind. Cas. 767
Evidence Act, 1872 — Section 115
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,743 of 5,023
High Courts04 Mar 1919Dismissed
Sheo Shankar Lal Vs Radhe Shiam
Allahabad High Court · AIR 1919 All 447 : 50 Ind. Cas. 278
High Courts03 Mar 1919Disposed Of
Balbhader Prasad and Others Vs Prag Datt and Others
Allahabad High Court · AIR 1919 All 175(2) : 50 Ind. Cas. 938
Limitation Act, 1963 — Article 120Specific Relief Act, 1877 — Section 42
High Courts03 Mar 1919Allowed
Badri Prasad alias Badri Narain and Others Vs Gopal Behari Lal and Others
Allahabad High Court · AIR 1919 All 243 : 50 Ind. Cas. 752
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts03 Mar 1919Dismissed
Shiam Narain Tikkoo and Others Vs The Bombay Baroda and Central India Railway
Allahabad High Court · AIR 1919 All 419 : (1919) ILR (All) 488
High Courts03 Mar 1919Allowed
Jagan Nath Vs Ganga Dat Dube
Allahabad High Court · (1919) ILR (All) 486
High Courts03 Mar 1919Dismissed
Prag Dat and Another Vs Balbhaddar Prasad and Others and Rani Kunwar and Others
Allahabad High Court · (1919) ILR (All) 492
High Courts03 Mar 1919
Pandit Shiam Narain Tickoo and Others Vs The B.B. and C.I. Railway
Allahabad High Court · 50 Ind. Cas. 130
High Courts03 Mar 1919
Panda Jagannath Vs Ganga Dutt Dube
Allahabad High Court · AIR 1919 All 344 : 50 Ind. Cas. 192
Provincial Insolvency Act, 1920 — Section 43Provincial Insolvency Act, 1920 — Section 43Provincial Insolvency Act, 1920 — Section 43
High Courts27 Feb 1919Allowed
Maiku Vs Emperor
Allahabad High Court · AIR 1919 All 160(2) : 50 Ind. Cas. 989
Criminal Procedure Code, 1898 (CrPC) — Section 55
High Courts26 Feb 1919
Shaikh Sirajuddin Vs Shiakh Sharfuddin and Others
Allahabad High Court · AIR 1919 All 403(1) : 50 Ind. Cas. 152
High Courts26 Feb 1919
Sheikh Amirullah Vs Sheikh Rasul Baksh
Allahabad High Court · AIR 1919 All 292 : 50 Ind. Cas. 744
Transfer of Property Act, 1882 — Section 68Transfer of Property Act, 1882 — Section 68Transfer of Property Act, 1882 — Section 68
High Courts25 Feb 1919Dismissed
Musammat Amina Bibi and Another Vs Rama Shankar Misar
Allahabad High Court · 50 Ind. Cas. 730
Limitation Act, 1963 — Section 6, 7Limitation Act, 1963 — Section 6, 7Limitation Act, 1963 — Section 6, 7
High Courts25 Feb 1919Allowed
Amina Bibi and Others Vs Ram Shankar Misra
Allahabad High Court · (1919) ILR (All) 473
High Courts25 Feb 1919Allowed
Jugal Kishore and Another Vs Bankim Chandra
Allahabad High Court · AIR 1919 All 255(1) : (1919) ILR (All) 481 : 51 Ind. Cas. 192
High Courts24 Feb 1919Allowed
Muhammad Husain Khan and Another Vs Chhagan Lal and Mamraj and Another
Allahabad High Court · (1919) ILR (All) 456
High Courts24 Feb 1919Dismissed
Piari Lal and Others Vs Babu Ram
Allahabad High Court · (1919) ILR (All) 479
High Courts24 Feb 1919
Chhaggan Lal Minor, through Musammat Lachhi Vs Muhammad Hussain Khan and Others
Allahabad High Court · AIR 1919 All 105 : 51 Ind. Cas. 133
Transfer of Property Act, 1882 — Section 85, 89
High Courts24 Feb 1919
Babu Ram Vs Pearey Lal and Others
Allahabad High Court · AIR 1919 All 390 : 50 Ind. Cas. 143
Limitation Act, 1908 — Article 182(5)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95