COURT ARCHIVE

Allahabad High Court judgments

1,00,452 judgments · page 4,746 of 5,023

High Courts30 Jan 1919Allowed

Musammat Badrunnissa Bibi and Others Vs Lala Shanker Lal

Allahabad High Court · 49 Ind. Cas. 687

Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6

High Courts30 Jan 1919Dismissed

Ram Lal Vs Tamkin Bano and Others

Allahabad High Court · AIR 1919 All 261 : (1919) ILR (All) 385

High Courts30 Jan 1919Allowed

Shankar Lal Vs Badr-Un-Nissa Bibi and Others

Allahabad High Court · (1919) ILR (All) 384

High Courts30 Jan 1919

Lala Ram Lal Vs Musammat Tamkin Bano and Others

Allahabad High Court · 49 Ind. Cas. 543

Registration Act, 1908 — Section 28

High Courts29 Jan 1919Dismissed

Irshad Husain and Others Vs Baboo Gopi Nath

Allahabad High Court · AIR 1919 All 229 : 49 Ind. Cas. 590

Civil Procedure Code, 1908 (CPC) — Section 11Provincial Insolvency Act, 1907 — Section 22

High Courts29 Jan 1919Dismissed

Moti Chand and Others Vs Madho Prasad and Others

Allahabad High Court · (1919) ILR (All) 381

High Courts29 Jan 1919Dismissed

Pershad Husain and Another Vs Gopi Nath

Allahabad High Court · (1919) ILR (All) 378

High Courts29 Jan 1919

Madho Prasad and Others Vs Moti Chand and Others

Allahabad High Court · AIR 1919 All 397 : 50 Ind. Cas. 368

Civil Procedure Code, 1908 (CPC) — Section 24Civil Procedure Code, 1908 (CPC) — Section 24Civil Procedure Code, 1908 (CPC) — Section 24

High Courts23 Jan 1919

Fazal Rasul Vs The Collector of Agra

Allahabad High Court · AIR 1919 All 307(2) : 50 Ind. Cas. 70

Land Acquisition Act, 1894 — Section 45Land Acquisition Act, 1894 — Section 45Land Acquisition Act, 1894 — Section 45

High Courts23 Jan 1919

Kunj Bihari Lal Vs Ghansham Das

Allahabad High Court · 65 Ind. Cas. 530

Civil Procedure Code, 1908 (CPC) — Section 11North Western Provinces Tenancy Act, 1901 — Section 164

High Courts22 Jan 1919Allowed

Sangto Vs Paras Ram

Allahabad High Court · AIR 1919 All 203 : 49 Ind. Cas. 542

High Courts22 Jan 1919Dismissed

Gulzari Lal Vs Aziz Fatima and Others

Allahabad High Court · AIR 1919 All 138 : (1919) ILR (All) 372 : 50 Ind. Cas. 375

High Courts21 Jan 1919

Jaddo Tiwari Vs Baram Deo Singh

Allahabad High Court · AIR 1919 All 357(1) : 51 Ind. Cas. 88

Guardians and Wards Act, 1890 — Section 45(1)(6)

High Courts16 Jan 1919Dismissed

Narsingh Das Vs Sada Ram and Others

Allahabad High Court · AIR 1919 All 142 : (1919) ILR (All) 329 : 50 Ind. Cas. 398

High Courts15 Jan 1919

Parshotam Das Vs Emperor

Allahabad High Court · AIR 1919 All 125 : 50 Ind. Cas. 494

Uttar Pradesh Municipalities Act, 1916 — Section 314Uttar Pradesh Municipalities Act, 1916 — Section 314Uttar Pradesh Municipalities Act, 1916 — Section 314

High Courts15 Jan 1919Dismissed

Musammat Suraj Kuar Vs Chet Ram and Others

Allahabad High Court · AIR 1919 All 225 : 49 Ind. Cas. 591

North Western Provinces Tenancy Act, 1901 — Section 142, 199

High Courts15 Jan 1919Allowed

Suraj Kumar Vs Chet Ram and Others

Allahabad High Court · (1919) ILR (All) 369

High Courts11 Jan 1919Allowed

Abdullah Vs Emperor

Allahabad High Court · AIR 1919 All 307(1) : 49 Ind. Cas. 776

Penal Code, 1860 (IPC) — Section 153

High Courts11 Jan 1919Dismissed

Tulla and Others Vs Emperor

Allahabad High Court · AIR 1919 All 72(1) : 54 Ind. Cas. 250

High Courts11 Jan 1919Disposed Of

Emperor Vs Tulla and Others

Allahabad High Court · (1919) ILR (All) 366