High Courts22 Oct 1918Dismissed
Bal Krishna Das and Another Vs Hira Lal and Others
Allahabad High Court · AIR 1919 All 406 : (1919) ILR (All) 338 : 50 Ind. Cas. 74
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,751 of 5,023
High Courts04 Oct 1918
Emperor Vs Misri Lal
Allahabad High Court · AIR 1919 All 394 : 50 Ind. Cas. 1000
Criminal Procedure Code, 1898 (CrPC) — Section 562
High Courts23 Sept 1918Dismissed
Ram Prasad Vs Emperor
Allahabad High Court · AIR 1918 All 68 : 48 Ind. Cas. 499
Civil Procedure Code, 1908 (CPC) — Section 115Penal Code, 1860 (IPC) — Section 182
High Courts07 Sept 1918Dismissed
Ram Sahai and Others Vs Emperor
Allahabad High Court · AIR 1919 All 356 : 50 Ind. Cas. 848
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts07 Sept 1918Allowed
Gajadhar Vs Emperor
Allahabad High Court · AIR 1918 All 67(1) : 48 Ind. Cas. 493
Penal Code, 1860 (IPC) — Section 380
High Courts04 Sept 1918Allowed
Ghulam Jilani and Others Vs Emperor
Allahabad High Court · AIR 1919 All 260 : 51 Ind. Cas. 161
Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts04 Sept 1918
Emperor Vs Hadiyar Khan
Allahabad High Court · (1919) ILR (All) 197
Criminal Procedure Code, 1898 (CrPC) — Section 477
High Courts04 Sept 1918Allowed
Hadiyar Khan Vs Emperor
Allahabad High Court · AIR 1918 All 1 : 48 Ind. Cas. 673
Criminal Procedure Code, 1898 (CrPC) — Section 477Penal Code, 1860 (IPC) — Section 307
High Courts02 Sept 1918Allowed
Narain Das and Another Vs Emperor
Allahabad High Court · AIR 1919 All 300(1) : 51 Ind. Cas. 351
Penal Code, 1860 (IPC) — Section 448
High Courts13 Aug 1918
Raj Kumar Das and Others Vs Emperor
Allahabad High Court · AIR 1919 All 329(2) : 51 Ind. Cas. 470
High Courts10 Aug 1918Dismissed
Kanhaiya Lal and Others Vs Roshan Lal and Others
Allahabad High Court · (1919) ILR (All) 111
High Courts09 Aug 1918Allowed
Srish Chandra Sircar Vs Emperor
Allahabad High Court · AIR 1919 All 385 : 50 Ind. Cas. 347
Penal Code, 1860 (IPC) — Section 427Penal Code, 1860 (IPC) — Section 427Penal Code, 1860 (IPC) — Section 427
High Courts08 Aug 1918Disposed Of
Emperor Vs Mahadeo Singh and Others
Allahabad High Court · (1919) ILR (All) 164
Criminal Procedure Code, 1898 (CrPC) — Section 191(c)Defence of India Act, 1915 — Section 2Penal Code, 1860 (IPC) — Section 209
High Courts08 Aug 1918
Mahadeo Singh and Others Vs Emperor
Allahabad High Court · AIR 1918 All 17 : 48 Ind. Cas. 483
Criminal Procedure Code, 1898 (CrPC) — Section 190(c)Defence of India Act, 1915 — Section 2Penal Code, 1860 (IPC) — Section 209
High Courts07 Aug 1918Allowed
Muhammad Husain Khan Vs Hanuman and Others
Allahabad High Court · AIR 1918 All 392 : 47 Ind. Cas. 861
Transfer of Property Act, 1882 — Section 91
High Courts03 Aug 1918Disposed Of
Mathura and Others Vs Emperor
Allahabad High Court · AIR 1918 All 56 : 48 Ind. Cas. 344
Criminal Procedure Code, 1898 (CrPC) — Section 350
High Courts03 Aug 1918Allowed
Gajadhar Vs The Municipal Board of Benares
Allahabad High Court · (1919) ILR (All) 162
High Courts03 Aug 1918
Emperor Vs Mathura and Others
Allahabad High Court · AIR 1916 All 179 : (1919) ILR (All) 116
Criminal Procedure Code, 1898 (CrPC) — Section 350
High Courts03 Aug 1918
The Municipal Board of Benares Vs Gajadhar
Allahabad High Court · AIR 1918 All 16 : 47 Ind. Cas. 848
High Courts02 Aug 1918Disposed Of
Sher Mohammad Khan Vs Emperor
Allahabad High Court · AIR 1919 All 400 : 50 Ind. Cas. 994
Criminal Procedure Code, 1898 (CrPC) — Section 195(6)