High Courts07 Jun 1918
Nur-ud-din Khan Vs Pran Kishan Chakravarty and Another
Allahabad High Court · AIR 1918 All 96 : 47 Ind. Cas. 16
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,755 of 5,023
High Courts06 Jun 1918
Kunj Behari Lal Vs Laltu Singh and Others
Allahabad High Court · 48 Ind. Cas. 847
High Courts05 Jun 1918
Anandgir Vs Sri Niwas
Allahabad High Court · AIR 1918 All 349 : 47 Ind. Cas. 1008
North Western Provinces Tenancy Act, 1901 — Section 193
High Courts05 Jun 1918
Naim-Ul-Haq Vs Muhammad Subhan-Ullah
Allahabad High Court · (1919) ILR (All) 1
High Courts04 Jun 1918
Ratan Moti Vs Tilak Chand and Others
Allahabad High Court · AIR 1918 All 388 : 47 Ind. Cas. 856
Specific Relief Act, 1877 — Section 42
High Courts31 May 1918Allowed
Muhammad Said Vs Emperor
Allahabad High Court · 46 Ind. Cas. 1004
Motor Vehicles Act, 1914 — Section 11
High Courts31 May 1918Disposed Of
Babu Ram Vs Emperor
Allahabad High Court · AIR 1919 All 26 : 46 Ind. Cas. 848
High Courts30 May 1918
Goswami Gordhan Lalji and Others Vs Goswami Maksudan Ballabh
Allahabad High Court · (1918) ILR (All) 648
High Courts28 May 1918
Musammat Shabban Bibi Vs Babu Khaliq Shah and Another
Allahabad High Court · AIR 1919 All 112(2) : 51 Ind. Cas. 624
High Courts27 May 1918Dismissed
Mansukh Ram and Others Vs Birjraj Saran Singh
Allahabad High Court · AIR 1918 All 221(2) : 46 Ind. Cas. 971
Uttar Pradesh Tenancy Act, 1939 — Section 167, 57, 65
High Courts27 May 1918Dismissed
Birjraj Saran Singh Vs Mansukh Ram and Others
Allahabad High Court · (1918) ILR (All) 646
High Courts23 May 1918Disposed Of
Harnam Singh and Another Vs Emperor
Allahabad High Court · AIR 1918 All 406(1) : 47 Ind. Cas. 875
Penal Code, 1860 (IPC) — Section 172, 406
High Courts23 May 1918
Manohar Vs Emperor
Allahabad High Court · AIR 1918 All 85(1) : 47 Ind. Cas. 91
Penal Code, 1860 (IPC) — Section 182
High Courts23 May 1918
Ragunath and Others Vs Emperor
Allahabad High Court · 47 Ind. Cas. 810
Public Gambling Act, 1867 — Section 4
High Courts22 May 1918Dismissed
Lakhpat Rai and Others Vs Sri Kishan Das and Others
Allahabad High Court · AIR 1918 All 24 : (1919) ILR (All) 68 : 48 Ind. Cas. 450
High Courts22 May 1918Dismissed
Emperor Vs Sheo Sampat Pande
Allahabad High Court · (1918) ILR (All) 641
High Courts22 May 1918
Gopi Lal and Others Vs Lakhpat Rai and Others
Allahabad High Court · (1919) ILR (All) 125 : 48 Ind. Cas. 605
Evidence Act, 1872 — Section 126
High Courts22 May 1918
Sheo Sampat Pande Vs Emperor
Allahabad High Court · AIR 1919 All 455 : 47 Ind. Cas. 815
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 193, 210
High Courts18 May 1918
Moti Ram Vs Banke Lal
Allahabad High Court · AIR 1918 All 339 : 47 Ind. Cas. 954
Civil Procedure Code, 1908 (CPC) — Section 47