High Courts07 Mar 1918Disposed Of
Collector of Moradabad Vs Maqbul-ul-Rahman and Others
Allahabad High Court · AIR 1918 All 194(2) : (1918) ILR (All) 434
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,761 of 5,023
High Courts07 Mar 1918Disposed Of
Shankar Lal Vs Ram Babu
Allahabad High Court · AIR 1918 All 288 : (1918) ILR (All) 446 : 45 Ind. Cas. 31
High Courts07 Mar 1918
Prem Sukh Das and Another Vs Lachmi Tewari
Allahabad High Court · AIR 1918 All 94 : 46 Ind. Cas. 542
High Courts06 Mar 1918Allowed
Mithan Lal Vs Chhaju Singh
Allahabad High Court · AIR 1918 All 268 : (1918) ILR (All) 429
High Courts05 Mar 1918
Fazal Rab Vs Manzur Ahmad and Others
Allahabad High Court · AIR 1918 All 192 : (1918) ILR (All) 425 : 45 Ind. Cas. 773
High Courts02 Mar 1918
Sripat Narain Rai Vs Tirbeni Misra
Allahabad High Court · AIR 1918 All 226(2) : 45 Ind. Cas. 21
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 7
High Courts02 Mar 1918
Tirbeni Misra Vs Sripat Narain Rai
Allahabad High Court · (1918) ILR (All) 423
High Courts01 Mar 1918Dismissed
Abdul Latif Khan Vs Emperor
Allahabad High Court · AIR 1918 All 111(2) : 44 Ind. Cas. 929
Criminal Procedure Code, 1898 (CrPC) — Section 437Criminal Procedure Code, 1898 (CrPC) — Section 437Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts01 Mar 1918Allowed
Emperor Vs Ghulam Husain
Allahabad High Court · AIR 1918 All 107 : (1918) ILR (All) 420 : 44 Ind. Cas. 975
High Courts28 Feb 1918Dismissed
Pirthi Singh and Others Vs Laiq Singh and Another
Allahabad High Court · 46 Ind. Cas. 736
North Western Provinces Tenancy Act, 1901 — Section 197
High Courts28 Feb 1918
Gobardhan Vs Padam Singh
Allahabad High Court · AIR 1918 All 357 : 46 Ind. Cas. 652
North Western Provinces Tenancy Act, 1901 — Section 194
High Courts27 Feb 1918
Mahabir and Others Vs Emperor
Allahabad High Court · AIR 1918 All 95 : 44 Ind. Cas. 967
High Courts27 Feb 1918
Mahu and Others Vs Emperor
Allahabad High Court · AIR 1918 All 102(1) : 44 Ind. Cas. 965
Criminal Procedure Code, 1898 (CrPC) — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts27 Feb 1918
Gobardhan Vs Emperor
Allahabad High Court · 44 Ind. Cas. 969
Criminal Procedure Code, 1898 (CrPC) — Section 110Criminal Procedure Code, 1898 (CrPC) — Section 110Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts26 Feb 1918Dismissed
Girdhar Das and Others Vs Sidheshwari Prasad Narain Singh and Others
Allahabad High Court · AIR 1918 All 296(2) : 44 Ind. Cas. 697
High Courts26 Feb 1918
Maha Ram and Others Vs Emperor
Allahabad High Court · AIR 1918 All 168 : 45 Ind. Cas. 519
Christian Marriage Act, 1872 — Section 68
High Courts26 Feb 1918Dismissed
Sidheshwari Prasad Narain Singh and Others Vs Girdhar Das and Others
Allahabad High Court · (1918) ILR (All) 411