High Courts10 Jan 1918Dismissed
Babu Narsingh Das Vs Debi Prasad
Allahabad High Court · AIR 1918 All 254 : 43 Ind. Cas. 932
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,764 of 5,023
High Courts10 Jan 1918Dismissed
Debi Prasad Vs Narsingh Das
Allahabad High Court · (1918) ILR (All) 211
High Courts10 Jan 1918Dismissed
Ali Hammad and Others Vs Jagardeo Singh
Allahabad High Court · (1918) ILR (All) 300
High Courts09 Jan 1918Disposed Of
Muhammad Ishaq Khan and Others Vs Muhammad Rustam Ali Khan and Another
Allahabad High Court · AIR 1918 All 412 : (1918) ILR (All) 292
High Courts09 Jan 1918
Mohammed Ishaq Khan and Others Vs Mohammed Rustum Ali Khan and Others
Allahabad High Court · 44 Ind. Cas. 88
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 11(V)Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 11(V)Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 11(V)
High Courts08 Jan 1918
Bakhtawar Vs Emperor
Allahabad High Court · AIR 1918 All 211(1) : 43 Ind. Cas. 832
High Courts08 Jan 1918
Yusuf Husain Vs Emperor
Allahabad High Court · AIR 1918 All 189 : 44 Ind. Cas. 675
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 324, 334Evidence Act, 1872 — Section 105
High Courts07 Jan 1918Allowed
Raghunandan Lal and Others Vs Badan Singh and Others
Allahabad High Court · 43 Ind. Cas. 914
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11
High Courts07 Jan 1918Allowed
Raghunandan Lal and Others Vs Badan Singh and Another
Allahabad High Court · AIR 1918 All 242 : (1918) ILR (All) 209
High Courts07 Jan 1918
Chaudhri Ghulam Mohiuddin Khan and Another Vs Damber Singh
Allahabad High Court · AIR 1918 All 330 : 46 Ind. Cas. 669
High Courts05 Jan 1918Dismissed
Bohra Bhim Sen Vs Nizam-Ud-Din Shah
Allahabad High Court · (1918) ILR (All) 203
High Courts05 Jan 1918Disposed Of
Kallu Vs Sital
Allahabad High Court · AIR 1918 All 294 : (1918) ILR (All) 271
High Courts05 Jan 1918Dismissed
Syed Nizam Uddin Shah Vs Bohra Bhim Sen
Allahabad High Court · 43 Ind. Cas. 870
Limitation Act, 1963 — Section 6
High Courts04 Jan 1918Dismissed
Debi Vs Emperor
Allahabad High Court · AIR 1918 All 265 : 44 Ind. Cas. 113
Penal Code, 1860 (IPC) — Section 182Penal Code, 1860 (IPC) — Section 182Penal Code, 1860 (IPC) — Section 182
High Courts02 Jan 1918Allowed
Jurawan and Others Vs Mahabir Dube and Another
Allahabad High Court · 44 Ind. Cas. 24
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, 48Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, 48Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, 48
High Courts02 Jan 1918Allowed
Sukha Vs Emperor
Allahabad High Court · AIR 1918 All 97(2) : 43 Ind. Cas. 827
Penal Code, 1860 (IPC) — Section 111, 114, 302
High Courts22 Dec 1917Dismissed
Kalka Prasad Vs Emperor
Allahabad High Court · AIR 1918 All 271 : 44 Ind. Cas. 125
Criminal Procedure Code, 1898 (CrPC) — Section 110Legal Practitioners Act, 1879 — Section 36
High Courts22 Dec 1917Dismissed
In Re: Kalka Prasad and Others
Allahabad High Court · (1918) ILR (All) 153
Criminal Procedure Code, 1898 (CrPC) — Section 110Legal Practitioners Act, 1879 — Section 36