High Courts15 May 1917
Bhatiley Chunni Lal Vs Chakerpan and Others
Allahabad High Court · AIR 1917 All 136 : 42 Ind. Cas. 945
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 4, Order 9 Rule 8
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,774 of 5,023
High Courts14 May 1917Dismissed
Lachman Das Vs Mutsaddi Lal and Another
Allahabad High Court · AIR 1917 All 76 : 41 Ind. Cas. 886
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(w), Order 47 Rule 7
High Courts03 May 1917
Lala Shambhu Nath and Others Vs Hari Ram and after his death Mangat Rai and Others
Allahabad High Court · AIR 1917 All 233 : 40 Ind. Cas. 97
High Courts02 May 1917Dismissed
Ganesh Prasad Vs Bansidhar Baraunia
Allahabad High Court · AIR 1917 All 121 : 41 Ind. Cas. 904
Contract Act, 1872 — Section 212
High Courts02 May 1917Dismissed
Siddhan Lal and Others Vs Gauri Shankar and Another
Allahabad High Court · 40 Ind. Cas. 165
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts02 May 1917Allowed
Muhammad Zakariya Vs Muhammad Hafiz and Others
Allahabad High Court · AIR 1917 All 17(2) : 41 Ind. Cas. 233
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts01 May 1917Dismissed
Bhairon Prasad Vs Kura Mal and Another
Allahabad High Court · AIR 1917 All 340 : 40 Ind. Cas. 578
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts28 Apr 1917Dismissed
Sayed Gulzar Ali Vs Syed Siadat Husain and Others
Allahabad High Court · AIR 1918 All 373 : 43 Ind. Cas. 2
High Courts28 Apr 1917
Lachmi Narain Vs Emperor
Allahabad High Court · AIR 1918 All 369(1) : 42 Ind. Cas. 913
High Courts27 Apr 1917
Mathura Prasad Vs Emperor
Allahabad High Court · 41 Ind. Cas. 995
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193
High Courts26 Apr 1917Dismissed
Lachhman Prasad and Others Vs Sarnam Singh and Others
Allahabad High Court · (1917) ILR (All) 500
High Courts26 Apr 1917
Hemraj and Others Vs Musammat Bibi Kuar
Allahabad High Court · AIR 1917 All 299 : 39 Ind. Cas. 947
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts25 Apr 1917Disposed Of
Kesho Das Vs Anup Kumar
Allahabad High Court · (1917) ILR (All) 547
High Courts25 Apr 1917
Gajadhar and Another Vs Bhiman
Allahabad High Court · AIR 1917 All 415 : 42 Ind. Cas. 896
High Courts25 Apr 1917
Lala Anurudh Kunwar Vs Swami Kesho Das
Allahabad High Court · AIR 1917 All 272 : 39 Ind. Cas. 783
Provincial Insolvency Act, 1920 — Section 47
High Courts23 Apr 1917Dismissed
Bharath Indu and Others Vs Musammat Tilok Kunwar
Allahabad High Court · AIR 1917 All 166(2) : 40 Ind. Cas. 47
Transfer of Property Act, 1882 — Section 90
High Courts23 Apr 1917Dismissed
Lalta Prasad and Another Vs Ram Sarup
Allahabad High Court · AIR 1917 All 152 : 40 Ind. Cas. 505
High Courts21 Apr 1917Dismissed
Mahabali Vs Sahdeo and Another
Allahabad High Court · AIR 1917 All 180(1) : 40 Ind. Cas. 73
High Courts21 Apr 1917
Mahabir Singh Vs Suba Singh and Another
Allahabad High Court · (1917) ILR (All) 544
High Courts21 Apr 1917
Ali Asghar Vs The Collector of Bulandshahr and Others
Allahabad High Court · AIR 1917 All 381 : (1917) ILR (All) 574