High Courts04 Apr 1917Dismissed
Sarasti Prasad Vs The People''s Industrial Bank, Ltd.
Allahabad High Court · (1917) 04 AHC CK 0006
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,776 of 5,023
High Courts03 Apr 1917Allowed
Manna Vs Rang Lal
Allahabad High Court · AIR 1917 All 371(2) : 39 Ind. Cas. 859
High Courts02 Apr 1917Dismissed
Sundar Nath Vs Mallu and Others
Allahabad High Court · AIR 1917 All 95(2) : (1917) ILR (All) 476 : 39 Ind. Cas. 634
High Courts30 Mar 1917Dismissed
Lala Balbir Singh Vs Amar Singh
Allahabad High Court · AIR 1917 All 380 : 39 Ind. Cas. 590
High Courts30 Mar 1917Dismissed
Bijai Misir and Another Vs Kali Prasad Misir and Others
Allahabad High Court · AIR 1917 All 258 : (1917) ILR (All) 469 : 41 Ind. Cas. 912
High Courts30 Mar 1917
Naik Ram and Another Vs Bhagwan Chand
Allahabad High Court · AIR 1917 All 164 : 42 Ind. Cas. 613
High Courts29 Mar 1917Dismissed
Sita Ram Vs Emperor
Allahabad High Court · AIR 1917 All 428 : 39 Ind. Cas. 998
Criminal Procedure Code, 1898 (CrPC) — Section 125
High Courts29 Mar 1917Disposed Of
Syed Ali Mohammad Shah and Others Vs Ram Narain
Allahabad High Court · 39 Ind. Cas. 797
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 99Limitation Act, 1963 — Article 11
High Courts29 Mar 1917
Mangal Prasad and Another Vs Nabi Bakhsh and Another
Allahabad High Court · AIR 1918 All 371 : 43 Ind. Cas. 74
High Courts28 Mar 1917
Sheoraj Singh and Others Vs Lalta Prasad and Others
Allahabad High Court · (1917) ILR (All) 452
High Courts28 Mar 1917Dismissed
Masood Ali Vs Chunni Lal and Others
Allahabad High Court · AIR 1917 All 166(1) : 39 Ind. Cas. 464
High Courts27 Mar 1917Allowed
Musammat Nandi Vs Sarup Lal and Another
Allahabad High Court · 40 Ind. Cas. 71
High Courts27 Mar 1917Dismissed
Sham Rathi Rai Vs Musammat Jaichha Kunwar and Another
Allahabad High Court · 40 Ind. Cas. 117
High Courts27 Mar 1917Allowed
Nandi Vs Sarup Lal and Another
Allahabad High Court · (1917) ILR (All) 463
High Courts27 Mar 1917Dismissed
Sham Rathi Rai Vs Jaichha Kunwar and Another
Allahabad High Court · AIR 1917 All 300(2) : (1917) ILR (All) 520
High Courts27 Mar 1917Disposed Of
Kallu Vs Bhagirath Lal and Another
Allahabad High Court · AIR 1917 All 187(1) : 40 Ind. Cas. 58
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts27 Mar 1917Dismissed
Ram Piari Vs Nand Lal
Allahabad High Court · AIR 1917 All 49 : (1917) ILR (All) 636
High Courts27 Mar 1917
Kadleshar Ram Vs Bhawan Prasad
Allahabad High Court · 42 Ind. Cas. 845
Provincial Insolvency Act, 1907 — Section 36Provincial Insolvency Act, 1907 — Section 36Provincial Insolvency Act, 1907 — Section 36
High Courts24 Mar 1917
Ram Kishore Misra Vs Kalka Dichhit
Allahabad High Court · AIR 1917 All 418 : 39 Ind. Cas. 575