High Courts20 Apr 1917Dismissed
Ishar Din and Another Vs Mumtaz Husain Khan and Another
Allahabad High Court · 39 Ind. Cas. 974
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,775 of 5,023
High Courts20 Apr 1917
Rajendra Prasad Vs Ram Jatan Rai
Allahabad High Court · AIR 1917 All 290(2) : (1917) ILR (All) 539 : 39 Ind. Cas. 785
High Courts19 Apr 1917
Thakur Das Vs Emperor
Allahabad High Court · AIR 1918 All 345 : 39 Ind. Cas. 1002
Criminal Procedure Code, 1898 (CrPC) — Section 196A(2)Penal Code, 1860 (IPC) — Section 120(b)
High Courts18 Apr 1917Allowed
Lakhpat Rai Vs Fakhr-ud-din
Allahabad High Court · (1917) ILR (All) 536
High Courts18 Apr 1917
Lakhpat Rai Vs Fakhrud Din
Allahabad High Court · 41 Ind. Cas. 190
Transfer of Property Act, 1882 — Section 91(f)
High Courts16 Apr 1917Allowed
Krishna Sah Vs This Collector of Bareilly
Allahabad High Court · AIR 1917 All 222 : (1917) ILR (All) 534
High Courts16 Apr 1917
Rai Bahadur Krishna Sah, C.I.E. Vs The Collector of Bareilly
Allahabad High Court · 40 Ind. Cas. 76
Land Acquisition Act, 1894 — Section 9, 9(2)
High Courts16 Apr 1917
Tub Collector of Muttra Vs Baldeo Singh and Others
Allahabad High Court · AIR 1917 All 1 : 42 Ind. Cas. 952
High Courts14 Apr 1917Allowed
Ramji Lal Vs Karan Singh and Another
Allahabad High Court · AIR 1917 All 119(1) : 40 Ind. Cas. 424
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
High Courts13 Apr 1917Dismissed
Ajodhya Prasad Vs Badarul Husain
Allahabad High Court · AIR 1917 All 183 : 41 Ind. Cas. 357
High Courts13 Apr 1917Disposed Of
Ajudhia Prasad Vs Badar-ul-husain
Allahabad High Court · (1917) ILR (All) 489
High Courts12 Apr 1917Allowed
Emperor Vs Mulla Hashim Ali
Allahabad High Court · (1917) 04 AHC CK 0037
Uttar Pradesh Municipalities Act, 1916 — Section 185, 186
High Courts12 Apr 1917Dismissed
Khuda Baksh and Others Vs Emperor
Allahabad High Court · AIR 1917 All 379(1) : 40 Ind. Cas. 749
Criminal Procedure Code, 1898 (CrPC) — Section 15
High Courts12 Apr 1917Dismissed
Madan Gopal and Another Vs Sati Prasad and Another
Allahabad High Court · AIR 1917 All 326 : (1917) ILR (All) 485 : 40 Ind. Cas. 451
High Courts12 Apr 1917
Emperor Vs Hashim Ali
Allahabad High Court · AIR 1917 All 397(2) : (1917) ILR (All) 482
High Courts11 Apr 1917Disposed Of
Musammat Kamer-Un-Nissa Bibi Vs Musammat Sughra Bibi and Others
Allahabad High Court · AIR 1917 All 60 : 40 Ind. Cas. 427
High Courts11 Apr 1917Dismissed
Sughra Bibi Vs Kamr-un-Nissa Bibi and Muhammad Ismail and Another
Allahabad High Court · (1917) ILR (All) 480
High Courts05 Apr 1917Allowed
Mangali Lal and Others Vs Abidyar Khan and Others
Allahabad High Court · 41 Ind. Cas. 3
High Courts04 Apr 1917Allowed
Ramji Lal Vs Karan Singh and Another
Allahabad High Court · (1917) ILR (All) 532
High Courts04 Apr 1917Disposed Of
Hansraj Singh Vs Bhagwana
Allahabad High Court · AIR 1917 All 399 : 40 Ind. Cas. 328
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 194