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Allahabad High Court judgments

1,00,452 judgments · page 4,727 of 5,023

High Courts06 Feb 1920Dismissed

Musammat Makhni Vs Farzand Ali and Others

Allahabad High Court · AIR 1920 All 52 : 55 Ind. Cas. 478

Criminal Procedure Code, 1898 (CrPC) — Section 209Criminal Procedure Code, 1898 (CrPC) — Section 209Criminal Procedure Code, 1898 (CrPC) — Section 209
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High Courts06 Feb 1920

Birjbasi Lal Vs Emperor

Allahabad High Court · AIR 1920 All 106 : 55 Ind. Cas. 342

Railways Act, 1890 — Section 109, 42(2)Railways Act, 1890 — Section 109, 42(2)Railways Act, 1890 — Section 109, 42(2)
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High Courts05 Feb 1920

Seth Ram Partab Marwari Vs Emperor

Allahabad High Court · 55 Ind. Cas. 302

United Provinces Municipalities Act, 1916 — Section 307United Provinces Municipalities Act, 1916 — Section 307United Provinces Municipalities Act, 1916 — Section 307
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High Courts30 Jan 1920

L. Kishen Lal Vs Rupram

Allahabad High Court · AIR 1920 All 165(2) : 55 Ind. Cas. 354

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
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High Courts29 Jan 1920Dismissed

Nazar Husain Vs Emperor through Babu Ram

Allahabad High Court · AIR 1920 All 55 : 55 Ind. Cas. 341

Criminal Procedure Code, 1898 (CrPC) — Section 253, 435Criminal Procedure Code, 1898 (CrPC) — Section 253, 435Criminal Procedure Code, 1898 (CrPC) — Section 253, 435
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High Courts24 Jan 1920Dismissed

Mannu Vs Emperor

Allahabad High Court · AIR 1920 All 236 : 58 Ind. Cas. 153

United Provinces Municipalities Act, 1916 — Section 299(1)
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