High Courts08 Jan 1920
Joti Prasad and Others Vs Emperor
Allahabad High Court · AIR 1920 All 265 : 58 Ind. Cas. 673
Criminal Procedure Code, 1898 (CrPC) — Section 42Penal Code, 1860 (IPC) — Section 147
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,729 of 5,023
High Courts07 Jan 1920Dismissed
Thakur Behari Lal and Others Vs Thakur Mohan Singh and Another
Allahabad High Court · 55 Ind. Cas. 71
High Courts07 Jan 1920Dismissed
Bihari Lal and Others Vs Mohan Singh and Another
Allahabad High Court · AIR 1920 All 159 : (1920) ILR (All) 268
High Courts06 Jan 1920Dismissed
Harbans and Others Vs Ram Kumar Naik and Others
Allahabad High Court · AIR 1920 All 80 : 54 Ind. Cas. 974
High Courts06 Jan 1920Dismissed
Lachhmi Prasad, Minor, Through Bhagwan Singh Vs Musammat Parbati
Allahabad High Court · 54 Ind. Cas. 910
High Courts06 Jan 1920Dismissed
Lachhmi Prasad Vs Musammat Parbati and Musammat Sarupi
Allahabad High Court · AIR 1920 All 166 : (1920) ILR (All) 266
High Courts06 Jan 1920Disposed Of
Murli Dhar Vs Babu Ram and Others
Allahabad High Court · AIR 1920 All 162 : (1920) ILR (All) 311 : 55 Ind. Cas. 74
High Courts05 Jan 1920Dismissed
Jhandi Lal Vs Shiam Lal and Others
Allahabad High Court · AIR 1920 All 134 : 54 Ind. Cas. 756
High Courts05 Jan 1920Dismissed
Pratap Narain Singh Vs Shiam Lal and Others
Allahabad High Court · AIR 1920 All 131 : (1920) ILR (All) 264
High Courts05 Jan 1920Dismissed
Abdul Wahid Vs Halima Khatun and Another
Allahabad High Court · AIR 1920 All 235(2) : (1920) ILR (All) 262
High Courts05 Jan 1920
Abdul Wahid Vs Halima Khatun and Others
Allahabad High Court · 59 Ind. Cas. 188
High Courts05 Jan 1920
Sahibzada Bhai Pratap Narain Singh Vs Shiam Lall and Others
Allahabad High Court · 55 Ind. Cas. 37
High Courts05 Jan 1920
Izzat Husain Khan Vs Ram Chander and Others
Allahabad High Court · 59 Ind. Cas. 366
High Courts05 Jan 1920
Ram Sarup and Another Vs Ram Dei and Others
Allahabad High Court · AIR 1920 All 14 : 54 Ind. Cas. 786
High Courts02 Jan 1920Allowed
Mool Raj Vs Niadar Mal (Insolvent) and Babu Jhuman Lal Vakil Receiver of the Property of Niadar Mal Insolvent
Allahabad High Court · AIR 1920 All 31 : 55 Ind. Cas. 315
Limitation Act, 1963 — Section 12Limitation Act, 1963 — Section 12Limitation Act, 1963 — Section 12
High Courts02 Jan 1920Allowed
Jagdat Tewari and Others Vs Emperor
Allahabad High Court · AIR 1920 All 29 : 54 Ind. Cas. 784
High Courts02 Jan 1920Allowed
Lal Bihari and Others Vs Parkali Kunwar and Others
Allahabad High Court · (1920) ILR (All) 309
High Courts02 Jan 1920Allowed
Niadar Mal (Insolvent) and Jhuman Lal Vs Mulraj
Allahabad High Court · (1920) ILR (All) 260
High Courts02 Jan 1920
Lal Behari and Others Vs Musammat Parkalli Koer and Others
Allahabad High Court · AIR 1920 All 21 : 55 Ind. Cas. 22
Civil Procedure Code, 1908 (CPC) — Section 11Civil Procedure Code, 1908 (CPC) — Section 11Civil Procedure Code, 1908 (CPC) — Section 11