COURT ARCHIVE

Allahabad High Court judgments

1,00,452 judgments · page 4,728 of 5,023

High Courts24 Jan 1920Dismissed

Emperor Vs Mannu

Allahabad High Court · (1920) ILR (All) 294

High Courts20 Jan 1920Allowed

Musammat Umme Khair Vs Aziz Ali

Allahabad High Court · AIR 1922 All 47 : 80 Ind. Cas. 183

Civil Procedure Code, 1908 (CPC) — Section 151

High Courts20 Jan 1920Disposed Of

Radha Kishen and Others Vs Ram Nath and Others

Allahabad High Court · AIR 1920 All 318 : 76 Ind. Cas. 673

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8

High Courts20 Jan 1920Dismissed

Emperor Vs Ganga Sahai

Allahabad High Court · (1920) ILR (All) 257

High Courts19 Jan 1920Dismissed

Wahid-un-Nissa Bibi Vs Zamin Ali Shah and Others

Allahabad High Court · AIR 1920 All 70 : (1920) ILR (All) 290 : 55 Ind. Cas. 89

High Courts19 Jan 1920

Lala Ishri Mal and Another Vs Babu Umrao Singh and Others

Allahabad High Court · AIR 1920 All 127 : 54 Ind. Cas. 816

Civil Procedure Code, 1908 (CPC) — Section 144Civil Procedure Code, 1908 (CPC) — Section 144Civil Procedure Code, 1908 (CPC) — Section 144

High Courts17 Jan 1920Dismissed

Lala Phakki Lal Vs Brij Mohan Singh alias Bachcha Singh

Allahabad High Court · AIR 1920 All 122 : 54 Ind. Cas. 805

High Courts17 Jan 1920Dismissed

Nageshar Pande and Others Vs Ram Parsan Upadhya

Allahabad High Court · (1920) ILR (All) 317

High Courts17 Jan 1920

Ram Parsan Upadhya Vs Nageshar Pande and Others

Allahabad High Court · AIR 1920 All 160 : 54 Ind. Cas. 764

High Courts13 Jan 1920Dismissed

P.N. De Souza Vs Emperor

Allahabad High Court · AIR 1920 All 32 : 55 Ind. Cas. 735

Penal Code, 1860 (IPC) — Section 304APenal Code, 1860 (IPC) — Section 304APenal Code, 1860 (IPC) — Section 304A

High Courts13 Jan 1920Dismissed

Sri Thakurji through Parmeshari Das Vs Nanda Ahir

Allahabad High Court · 55 Ind. Cas. 317

High Courts13 Jan 1920Allowed

Shyam Lal Vs Parshottam Dass

Allahabad High Court · 58 Ind. Cas. 585

High Courts13 Jan 1920Allowed

Shiam Lal Vs Parshottam Das

Allahabad High Court · AIR 1920 All 45 : (1920) ILR (All) 277

High Courts13 Jan 1920Dismissed

Emperor Vs P.U. Desouza

Allahabad High Court · (1920) ILR (All) 272

High Courts13 Jan 1920Dismissed

Farhat-un-Nissa Bibi and Others Vs Sundari Prasad and Others

Allahabad High Court · AIR 1920 All 9 : (1920) ILR (All) 275

High Courts13 Jan 1920

Musammat Farhat-Un-Nissa Bibi and Others Vs B. Sundari Prasad and Others

Allahabad High Court · 54 Ind. Cas. 801

Civil Procedure Code, 1908 (CPC) — Section 70Civil Procedure Code, 1908 (CPC) — Section 70Civil Procedure Code, 1908 (CPC) — Section 70

High Courts12 Jan 1920

Gajadhar Singh Vs Basanti Lal and Others

Allahabad High Court · AIR 1921 All 60 : 55 Ind. Cas. 83

High Courts09 Jan 1920

Janki Prasad Tewari Vs Emperor

Allahabad High Court · 55 Ind. Cas. 673

Criminal Procedure Code, 1898 (CrPC) — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 107

High Courts08 Jan 1920

Barfi Lal Vs Emperor

Allahabad High Court · AIR 1920 All 20 : 55 Ind. Cas. 721

Penal Code, 1860 (IPC) — Section 447Penal Code, 1860 (IPC) — Section 447Penal Code, 1860 (IPC) — Section 447

High Courts08 Jan 1920Disposed Of

Emperor Vs Joti Prasad and Others

Allahabad High Court · (1920) ILR (All) 314