High Courts26 Feb 1920
Munshi Singh Vs Emperor
Allahabad High Court · AIR 1920 All 170(1) : 55 Ind. Cas. 733
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,726 of 5,023
High Courts26 Feb 1920
Harihar Prasad Vs Emperor
Allahabad High Court · AIR 1920 All 77 : 55 Ind. Cas. 679
Criminal Procedure Code, 1898 (CrPC) — Section 202, 203Criminal Procedure Code, 1898 (CrPC) — Section 202, 203Criminal Procedure Code, 1898 (CrPC) — Section 202, 203
High Courts25 Feb 1920
Musammat Imaman Vs Emperor
Allahabad High Court · AIR 1920 All 176 : 55 Ind. Cas. 850
High Courts25 Feb 1920
Deonandan Vs Emperor
Allahabad High Court · AIR 1920 All 33 : 55 Ind. Cas. 863
Penal Code, 1860 (IPC) — Section 498
High Courts25 Feb 1920
Nanka urf Natha Vs Emperor
Allahabad High Court · AIR 1920 All 138 : 55 Ind. Cas. 734
Criminal Procedure Code, 1898 (CrPC) — Section 109Criminal Procedure Code, 1898 (CrPC) — Section 109Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts24 Feb 1920Allowed
Shahzadi Begum Vs Mahbub Ali Shah and Others
Allahabad High Court · AIR 1920 All 40 : 55 Ind. Cas. 809
Court Fees Act, 1870 — Section 7(ii)Court Fees Act, 1870 — Section 7(ii)Court Fees Act, 1870 — Section 7(ii)
High Courts24 Feb 1920Allowed
Shambhu Nath and Others Vs Prem Devi and Others
Allahabad High Court · (1920) ILR (All) 382
High Courts24 Feb 1920Allowed
Shahzadi Begam Vs Mahbub Ali Shah and Others
Allahabad High Court · (1920) ILR (All) 353
High Courts24 Feb 1920
Prem Devi and Others Vs Shambhu Nath and Others
Allahabad High Court · AIR 1920 All 322 : 76 Ind. Cas. 601
High Courts23 Feb 1920Allowed
Musammat Sharif-Un-Nissa Vs Qazi Masoom Ali and Another
Allahabad High Court · AIR 1920 All 139 : 56 Ind. Cas. 380
Succession Certificate Act, 1889 — Section 18
High Courts23 Feb 1920Allowed
Sharif-un-Nissa Bibi Vs Masum Ali and Another
Allahabad High Court · (1920) ILR (All) 347
High Courts23 Feb 1920
Mata Prasad Shukul and Another Vs Musammat Devi Shuklian and Others
Allahabad High Court · AIR 1920 All 28 : 58 Ind. Cas. 576
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts21 Feb 1920Allowed
Lachman Chamar Vs Emperor
Allahabad High Court · AIR 1920 All 43 : 56 Ind. Cas. 209
Penal Code, 1860 (IPC) — Section 498
High Courts21 Feb 1920Allowed
Firm Sheo Bakhsh Rai Gunpat Rai Vs Firm Mansuma Sri Ram Mahadeo
Allahabad High Court · AIR 1921 All 63 : 63 Ind. Cas. 399
Limitation Act, 1963 — Article 158
High Courts21 Feb 1920Dismissed
Durga Vs Emperor
Allahabad High Court · AIR 1920 All 180 : 58 Ind. Cas. 246
Uttar Pradesh Excise Act, 1910 — Section 60A
High Courts20 Feb 1920
Emperor Vs Bhikki and Others
Allahabad High Court · 55 Ind. Cas. 1006
Criminal Procedure Code, 1898 (CrPC) — Section 397
High Courts20 Feb 1920Dismissed
Dharamraj and Others Vs Emperor
Allahabad High Court · AIR 1920 All 164 : 55 Ind. Cas. 304
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 452Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts20 Feb 1920Allowed
Karamatullah and Another Vs Emperor
Allahabad High Court · 55 Ind. Cas. 852
High Courts20 Feb 1920Dismissed
Emperor Vs Dharam Raj and Others
Allahabad High Court · (1920) ILR (All) 345
High Courts20 Feb 1920Allowed
Lala Makkhan Lal Vs Nathi and others
Allahabad High Court · (1920) 02 AHC CK 0003