High Courts18 Mar 1920Dismissed
Atar Singh and Another Vs Raghu Nath Sahai and Others
Allahabad High Court · AIR 1920 All 198 : 55 Ind. Cas. 974
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,724 of 5,023
High Courts18 Mar 1920Dismissed
Jagdeo Parshad Vs Emperor
Allahabad High Court · AIR 1920 All 72 : 56 Ind. Cas. 58
Criminal Procedure Code, 1898 (CrPC) — Section 271, 537Penal Code, 1860 (IPC) — Section 471
High Courts17 Mar 1920Disposed Of
Muhammad Mushtaq Ali Khan and Others Vs Bankey Lal and Others
Allahabad High Court · 55 Ind. Cas. 991
Transfer of Property Act, 1882 — Section 84
High Courts17 Mar 1920Dismissed
Abdul Karim and Another Vs Emperor
Allahabad High Court · AIR 1920 All 184 : 58 Ind. Cas. 158
Penal Code, 1860 (IPC) — Section 300, 307
High Courts17 Mar 1920Dismissed
Muhammad Mushtaq Ali Khan and Others Vs Banke Lal and Others
Allahabad High Court · AIR 1920 All 204 : (1920) ILR (All) 420
High Courts16 Mar 1920Dismissed
Gobind Rai Vs Banwari Lal and Others
Allahabad High Court · AIR 1920 All 163 : (1920) ILR (All) 412 : 58 Ind. Cas. 594
High Courts16 Mar 1920Allowed
Mojiz Fatima Begam and Others Vs Ali Akbar
Allahabad High Court · AIR 1920 All 120 : (1920) ILR (All) 414
High Courts16 Mar 1920
Mojiz Fatima and Others Vs Saiyad Ali Akbar
Allahabad High Court · 56 Ind. Cas. 112
North Western Provinces Tenancy Act, 1901 — Section 194(1)
High Courts15 Mar 1920
Emperor Vs Bhagelu Dom
Allahabad High Court · AIR 1920 All 53 : 56 Ind. Cas. 226
Criminal Tribes Act, 1911 — Section 22(1)(c)
High Courts13 Mar 1920Disposed Of
Mahant Ram Saran Das Vs Hari Kishen Koeri
Allahabad High Court · AIR 1920 All 188 : 58 Ind. Cas. 511
High Courts13 Mar 1920Disposed Of
Sultanat Jahan Begam Vs Sundar Lal and Others
Allahabad High Court · AIR 1920 All 197(2) : (1920) ILR (All) 409
High Courts13 Mar 1920
Ghulam Mohiuddin Khan and Another Vs Hardeo Sahai and Sheobaran Singh
Allahabad High Court · AIR 1920 All 219 : 58 Ind. Cas. 93
High Courts13 Mar 1920
Ghulam Mohi-ud-Din Khan and Another Vs Hardeo Sahai and Sheobaran Singh
Allahabad High Court · (1920) ILR (All) 402
High Courts13 Mar 1920
Sultanat Jhan Begam Vs Sundar Lal and Others
Allahabad High Court · 58 Ind. Cas. 90
Civil Procedure Code, 1908 (CPC) — Section 10, 115
High Courts12 Mar 1920Dismissed
Buddhu and Another Vs Emperor
Allahabad High Court · 55 Ind. Cas. 736
Penal Code, 1860 (IPC) — Section 498Penal Code, 1860 (IPC) — Section 498Penal Code, 1860 (IPC) — Section 498
High Courts12 Mar 1920
Emperor Vs Mangat and Others
Allahabad High Court · AIR 1920 All 135 : 57 Ind. Cas. 82
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 147
High Courts11 Mar 1920Dismissed
Sri Thakurji Maharaj Vs Sukhdeo Singh and Others
Allahabad High Court · AIR 1920 All 63 : 58 Ind. Cas. 583
High Courts11 Mar 1920Allowed
Kalloo Khan Vs Abdullah Khan and Another
Allahabad High Court · AIR 1920 All 245(1) : 58 Ind. Cas. 448
High Courts11 Mar 1920Dismissed
Kallu Khan Vs Abdullah Khan and Another
Allahabad High Court · (1920) ILR (All) 394