High Courts10 Apr 1920Dismissed
Municipal Board of Etawah Vs Debi Prasad
Allahabad High Court · (1920) ILR (All) 485
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,722 of 5,023
High Courts10 Apr 1920
Piari Lal Vs Bhagwan Din and Another
Allahabad High Court · (1920) ILR (All) 483
High Courts10 Apr 1920
Sheikh Muhammad Habibullah Vs Babu Umar Daraz Ali
Allahabad High Court · AIR 1920 All 22 : 57 Ind. Cas. 40
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts10 Apr 1920
Bhagwan Din and Another Vs Peare Lal
Allahabad High Court · AIR 1920 All 190(1) : 58 Ind. Cas. 620
High Courts09 Apr 1920Allowed
Bhagwan Das and Others Vs Tej Ram and Others
Allahabad High Court · AIR 1920 All 27 : 56 Ind. Cas. 148
High Courts09 Apr 1920Disposed Of
Abdur Rashid Vs The Sizing Materials Company, Limited
Allahabad High Court · AIR 1920 All 142(2) : (1920) ILR (All) 480
High Courts09 Apr 1920
Ganga Mal and Another Vs Ram Sarup Mal and Others
Allahabad High Court · AIR 1920 All 225(1) : 58 Ind. Cas. 87
High Courts09 Apr 1920
Mahabir Singh and Others Vs Jag Mohan Lal and Another
Allahabad High Court · AIR 1920 All 193(2) : 57 Ind. Cas. 569
High Courts09 Apr 1920
Radha Kishen Vs Gulzari Lal
Allahabad High Court · AIR 1920 All 177(1) : 56 Ind. Cas. 73
High Courts09 Apr 1920
Abdul Rashid Vs The Sizing Material Co., Ltd.
Allahabad High Court · 56 Ind. Cas. 192
High Courts08 Apr 1920Dismissed
Mathura Prasad Vs Hardeo Baksh Singh and Others
Allahabad High Court · 56 Ind. Cas. 174
High Courts08 Apr 1920Dismissed
Mathura Prasad Vs Hardeo Bakhsh Singh and Others
Allahabad High Court · AIR 1920 All 133 : (1920) ILR (All) 477
High Courts08 Apr 1920
Samher Singh Vs Sher Singh and Another
Allahabad High Court · 56 Ind. Cas. 183
High Courts08 Apr 1920
Bhaggi Lal Vs Emperor
Allahabad High Court · AIR 1920 All 200 : 56 Ind. Cas. 230
Public Gambling Act, 1867 — Section 6
High Courts08 Apr 1920
Rahim Baksh and Another Vs Emperor through Urquhart
Allahabad High Court · AIR 1920 All 10 : 56 Ind. Cas. 435
Penal Code, 1860 (IPC) — Section 504
High Courts07 Apr 1920
Lalta Prasad Vs Sri Mahadeoji Birajman Temple and Others
Allahabad High Court · AIR 1920 All 116 : 58 Ind. Cas. 667
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 12
High Courts01 Apr 1920
Emperor Vs Azim-ud-din
Allahabad High Court · AIR 1920 All 108 : 57 Ind. Cas. 462
Penal Code, 1860 (IPC) — Section 302
High Courts01 Apr 1920
Firm Debi Din Bhagwan Din Vs Firm Sarkar and Co.
Allahabad High Court · AIR 1920 All 172 : 56 Ind. Cas. 513
High Courts30 Mar 1920Dismissed
Jawad Ali Shah Vs Kamlapat Rai and Others
Allahabad High Court · AIR 1920 All 223(1) : 56 Ind. Cas. 641