High Courts24 Apr 1920Dismissed
Pandit Ram Nath Vs Pandit Habya Nath and Another
Allahabad High Court · AIR 1920 All 207 : 57 Ind. Cas. 203
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 12
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,720 of 5,023
High Courts24 Apr 1920
Gurcharan Kuar Vs Deokinandan Kuar
Allahabad High Court · AIR 1920 All 212(1) : 58 Ind. Cas. 760
High Courts23 Apr 1920Dismissed
Algoo Lal Vs Emperor
Allahabad High Court · AIR 1920 All 196 : 57 Ind. Cas. 96
Penal Code, 1860 (IPC) — Section 182
High Courts23 Apr 1920Disposed Of
Jwala Prasad Vs Musammat Sukhdei and Another
Allahabad High Court · AIR 1920 All 67 : 57 Ind. Cas. 59
High Courts21 Apr 1920Dismissed
Lachmi Narain Vs Muhammad Yusuf and Others
Allahabad High Court · 59 Ind. Cas. 903
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts20 Apr 1920
Musammat Mathura Kuar Vs Lal Singh and Others
Allahabad High Court · AIR 1920 All 145 : 57 Ind. Cas. 67
High Courts19 Apr 1920Dismissed
Sayed Daood Ali Shah, minor through S. Wazir Ali Shah and Others Vs Sayed Hayat Ali Shah
Allahabad High Court · AIR 1920 All 56 : 58 Ind. Cas. 711
High Courts19 Apr 1920Disposed Of
Sukhamal Bansidhar Vs Babu Lal Kedia and Co.
Allahabad High Court · AIR 1920 All 258 : (1920) ILR (All) 525
High Courts17 Apr 1920
Mahabir Pande and Others Vs Emperor
Allahabad High Court · AIR 1920 All 206(1) : 57 Ind. Cas. 456
Criminal Procedure Code, 1898 (CrPC) — Section 564
High Courts17 Apr 1920
Mohan Singh Vs Emperor
Allahabad High Court · AIR 1920 All 274 : 59 Ind. Cas. 372
Criminal Procedure Code, 1898 (CrPC) — Section 222(2)
High Courts16 Apr 1920Dismissed
Darbari Mal Vs Moola Singh and Others
Allahabad High Court · AIR 1920 All 155 : 56 Ind. Cas. 139
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts16 Apr 1920Disposed Of
Raja Bahadur Raja Brij Narain Rai Vs Mangla Prasad Rai and Others
Allahabad High Court · AIR 1920 All 161 : 56 Ind. Cas. 526
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts16 Apr 1920Allowed
Hanuman and Another Vs Emperor
Allahabad High Court · AIR 1920 All 18 : 57 Ind. Cas. 103
Penal Code, 1860 (IPC) — Section 420
High Courts16 Apr 1920Dismissed
Jhammanlal Vs Komal Singh and Another
Allahabad High Court · AIR 1920 All 44 : 57 Ind. Cas. 36
High Courts16 Apr 1920Dismissed
Gulshan Ali Vs Zakir Ali
Allahabad High Court · AIR 1920 All 185 : (1920) ILR (All) 549
High Courts16 Apr 1920Dismissed
Darbari Mal Vs Mula Singh and Others
Allahabad High Court · (1920) ILR (All) 519
High Courts15 Apr 1920Allowed
Syed Shah Mahdi Hasan Vs Syed Ismail Hasan and Others
Allahabad High Court · AIR 1920 All 136 : 56 Ind. Cas. 172
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
High Courts15 Apr 1920Disposed Of
Jagmohan Narain Vs Grish Babu
Allahabad High Court · AIR 1920 All 210 : (1920) ILR (All) 515 : 58 Ind. Cas. 557
Contract Act, 1872 — Section 247