High Courts20 May 1920Dismissed
Lachmi Narayan Vs Deoki and Others
Allahabad High Court · AIR 1920 All 296 : 59 Ind. Cas. 797
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,718 of 5,023
High Courts20 May 1920
Nasib-ullah Vs Kunwar Anand Singh
Allahabad High Court · AIR 1920 All 182(2) : (1920) ILR (All) 642 : 57 Ind. Cas. 45
High Courts20 May 1920
Musammat Sarasuti Tewarin Vs Musammat Nandan and Others
Allahabad High Court · 60 Ind. Cas. 99
High Courts19 May 1920Disposed Of
Chokhey Lal Vs Behari Lal and Others
Allahabad High Court · AIR 1920 All 17 : 60 Ind. Cas. 115
High Courts19 May 1920Disposed Of
Lokman Das Vs Ganga Sahai
Allahabad High Court · AIR 1920 All 294(2) : 60 Ind. Cas. 96
Evidence Act, 1872 — Section 167, 90
High Courts19 May 1920Dismissed
Musammat Kundan Vs Kandhaiyta Singh
Allahabad High Court · (1920) ILR (All) 639
High Courts19 May 1920
Bihari Lal and Others Vs Chokhe Lal
Allahabad High Court · (1920) ILR (All) 634
High Courts18 May 1920Dismissed
Sundar and Others Vs Habib Chick and Others
Allahabad High Court · 60 Ind. Cas. 81
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 115, 148
High Courts15 May 1920
Lalta Prasad and Others Vs Raja Sheoraj Singh and Others
Allahabad High Court · AIR 1920 All 54 : 57 Ind. Cas. 26
High Courts15 May 1920Dismissed
Makundram Vs Naubat Singh and Others
Allahabad High Court · AIR 1920 All 215(1) : 57 Ind. Cas. 200
High Courts15 May 1920Allowed
Bhup Singh and Others Vs Chedda Singh and Others
Allahabad High Court · AIR 1920 All 84 : (1920) ILR (All) 596 : 58 Ind. Cas. 171
High Courts15 May 1920
Ram Lal and Others Vs Bhola Nath and Others
Allahabad High Court · AIR 1920 All 6 : 59 Ind. Cas. 359
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts14 May 1920Allowed
Anup Singh and Others Vs Fateh Chand and Others
Allahabad High Court · AIR 1920 All 92 : 56 Ind. Cas. 986
Evidence Act, 1872 — Section 114Limitation Act, 1963 — Section 19
High Courts14 May 1920Dismissed
Aziz-un-Nissa Bibi Vs O.M. Chiene
Allahabad High Court · (1920) ILR (All) 593
High Courts14 May 1920Disposed Of
Fateh Chand Vs Anup Singh and Others and Jai Dayal and Others
Allahabad High Court · (1920) ILR (All) 575
High Courts14 May 1920
Musammat Aziz-Un-Nissa Bibi Vs Mr. O.M. Chiene, Official Receiver of Muhammad Khalil and Others
Allahabad High Court · 59 Ind. Cas. 296
Provincial Insolvency Act, 1907 — Section 16(4)
High Courts12 May 1920Dismissed
Nanhey Lal and Another Vs Jagannath Prasad and Another
Allahabad High Court · AIR 1920 All 235(1) : 58 Ind. Cas. 134
High Courts11 May 1920Disposed Of
Sheo Sampat Pande Vs Thakur Prasad and Others
Allahabad High Court · (1920) ILR (All) 574
High Courts11 May 1920
Sheosampat Pande Vs Thakar Prasad and Others
Allahabad High Court · AIR 1920 All 198(1) : 57 Ind. Cas. 128
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts11 May 1920
Sheikh Abdur Rashid Vs Musammat Qudratunnissa Bibi
Allahabad High Court · AIR 1920 All 65 : 57 Ind. Cas. 134