High Courts11 May 1920
Musammat Shama and Another Vs Ejaz Ahmad and Others
Allahabad High Court · AIR 1920 All 91 : 57 Ind. Cas. 665
Criminal Procedure Code, 1898 (CrPC) — Section 202
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,719 of 5,023
High Courts10 May 1920Dismissed
Emperor Vs Gandharp Singh
Allahabad High Court · (1920) ILR (All) 563
High Courts08 May 1920Dismissed
In Re: Mr. Joshia Peters and M. Niaz Ahmad, Mukhtars
Allahabad High Court · AIR 1920 All 212(2) : 57 Ind. Cas. 818
High Courts06 May 1920
Bhagwan Das and Another Vs Jugul Kishore
Allahabad High Court · (1920) ILR (All) 570
High Courts06 May 1920
Bhagwan Das and Another Vs Jugal Kishore
Allahabad High Court · AIR 1920 All 171 : 57 Ind. Cas. 610
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12
High Courts05 May 1920Allowed
Surya Datt Vs Jamna Datt
Allahabad High Court · AIR 1920 All 190(2) : 57 Ind. Cas. 148
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts05 May 1920Dismissed
Kirtarath Gir Vs Raghunandan Ram and Others
Allahabad High Court · AIR 1920 All 216 : 57 Ind. Cas. 198
North Western Provinces Tenancy Act, 1901 — Section 20
High Courts05 May 1920Dismissed
Suraj Narain Singh Vs Jagbali Shukul and Others
Allahabad High Court · AIR 1920 All 165(1) : (1920) ILR (All) 566 : 57 Ind. Cas. 14
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts05 May 1920
Balwant Singh Vs Budh Singh and Others
Allahabad High Court · 56 Ind. Cas. 1006
High Courts02 May 1920Allowed
Emperor Vs Rajbansi and Others
Allahabad High Court · (1920) ILR (All) 646
High Courts01 May 1920Dismissed
Ram Lal and Another Vs Bhola Nath and Another
Allahabad High Court · (1920) ILR (All) 619
High Courts01 May 1920
Gandharp Singh Vs Emperor
Allahabad High Court · AIR 1920 All 205(1) : 57 Ind. Cas. 100
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts29 Apr 1920
Gulshan Ali Vs Zakir Ali
Allahabad High Court · 57 Ind. Cas. 55
Succession Certificate Act, 1889 — Section 16
High Courts28 Apr 1920Dismissed
Tulshi Ram Vs Tula Ram and Others and Ram Dayal and Others
Allahabad High Court · (1920) ILR (All) 559
High Courts27 Apr 1920Allowed
Krishna Bai Vs The Secretary of State for India in Council
Allahabad High Court · AIR 1920 All 101 : (1920) ILR (All) 555 : 57 Ind. Cas. 520
High Courts27 Apr 1920
Tajammal Hussain and Another Vs Ali Bahadur Khan
Allahabad High Court · AIR 1920 All 175(2) : 56 Ind. Cas. 946
High Courts26 Apr 1920
Dr. Sarju Kumar Mukerji Vs Pandit Thakur Prasad
Allahabad High Court · AIR 1920 All 129 : 58 Ind. Cas. 743
Transfer of Property Act, 1882 — Section 60
High Courts26 Apr 1920
Musammat Maina Bibi and after her Death Chaudhri Khalilur Rahman and Others Vs Chaudhri Wasi Ahmad and after his Death Chaudhri Vakil Ahmad and Others
Allahabad High Court · AIR 1920 All 241 : 58 Ind. Cas. 179
High Courts26 Apr 1920
Sarju Kumar Mokerji Vs Thakur Prasad
Allahabad High Court · (1920) ILR (All) 544